Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,388 total)
SULPHUR MILLS LTD,MUMBAI vs ADDL CIT RG 8(3), MUMBAI
ITA 4631/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT CEN CIR 32, MUMBAI vs GENESIS MOATELS P. LTD, MUMBAI
ITA 4502/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
GENESIS MOTELS P.LTD,MUMBAI vs ASST CIT CIR 32, MUMBAI
ITA 4014/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SHRIRAM OWNERSHIP TRUST,CHENNAI vs DCIT, CHENNAI
ITA 407/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
SHRIRAM OWNERSHIP TRUST,CHENNAI vs DCIT, CHENNAI
ITA 406/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
SHRI. MALLAPPA SHARANAPPA UDNOOR,GULBARGA vs INCOME TAX OFFICER, GULBARGA
ITA 74/BANG/2017[2005-06]Status: DisposedITAT BangaloreAY 2005-06
SRI.DAMODAR REDDY,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 167/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ALOK BHARTIA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 855/BANG/2016[2007-2008]Status: DisposedITAT BangaloreAY 2007-2008
M/S.CHAYAGRAPHICS (INDIA) PVT. LTD.,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1617/BANG/2016[2009-2010]Status: DisposedITAT BangaloreAY 2009-2010
DCIT, SHIMOGA vs M/S VISL EMPLOYEES CO-OP BANK LTD., BHADRAVATHI
ITA 1267/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
JCIT, BANGALORE vs M/S CIBERSITES INDIA PVT. LTD., BANGALORE
ITA 1241/BANG/2016[2006-07]Status: DisposedITAT BangaloreAY 2006-07
DCIT, BANGALORE vs M/S KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD, BANGALORE
ITA 1212/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
IRSHAD IQBAL SORATHIA,SIRSI vs ITO, SIRSI
ITA 1143/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
AJAY SHARMA,MEERUT vs DCIT, BANGALORE
ITA 1084/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
M/S WONDERLA HOLIDAYS LIMITED,BANGALORE vs PR. CIT, BANGALORE
ITA 1062/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
DEEPAK CABLES (INDIA) LTD.,BANGALORE vs ADDL..C.I.T., BANGALORE
ITA 493/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ACIT, HUBLI vs SHRI. MALLANAGOUDA S. SANKAGOUDASHANI, HUBLI
ITA 294/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ACIT, HUBLI vs SHRI. MALLANAGOUDA S. SANKAGOUDASHANI, HUBLI
ITA 293/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ACIT, HUBLI vs SHRI. MALLANAGOUDA S. SANKAGOUDASHANI, HUBLI
ITA 292/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
MALLANGOUDA SANKAGOUDASHI vs DCIT,
ITA 222/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
MALLANGOUDA SANKAGOUDASHI vs DCIT,
ITA 221/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
MALLANGOUDA SANKAGOUDASHI vs DCIT,
ITA 220/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S NIRVANA BUSINESS SOLUTIONS P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1623/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
GOPALAN ENTERPRISES (P) LTD. vs ADDL C.I.T.,
ITA 158/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
T. SHIVAPRAKASH vs ACIT,
ITA 1793/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ATHENA SEMI CONDUCTORS LTD.,BANGALORE vs CIT,
ITA 1630/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
DDIT(EXEMPTIONS), BANGALORE vs M/S. CENTRAL POWER RESEARCH INSTITUTE, BANGALORE
ITA 379/BANG/2009[2001-02]Status: DisposedITAT BangaloreAY 2001-02
SH. RAJ KUMAR THROUGH SH. KAPIL DEV,DELHI vs ITO, NEW DELHI
ITA 851/DEL/2016[1996-97]Status: DisposedITAT DelhiAY 1996-97
RAJPAL TREHAN,NEW DELHI vs ACIT, NEW DELHI
ITA 6113/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
SANJAY SINGH,GHAZIABAD vs DCIT, GHAZIABAD
ITA 6097/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13