Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,388 total)
MAHENDRI DEVI,GHAZIABAD vs ITO, GHAZIABAD
ITA 5022/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. JMD REALTORS PVT. LTD.,NEW DELHI vs ACIT, FARIDABAD
ITA 2535/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs SH. SURESH AGGARWAL, DELHI
ITA 698/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. BARNALA STEELS INDUSTRIES LIMITED,NEW DELHI vs DCIT, MUZAFFARNAGAR
ITA 6118/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SMT. SANGEETA SAWHNEY,NEW DELHI vs ACIT, NEW DELHI
ITA 4038/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SMT. SANGEETA SAWHNEY,NEW DELHI vs ACIT, NEW DELHI
ITA 4037/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SMT. SANGEETA SAWHNEY,NEW DELHI vs ACIT, NEW DELHI
ITA 4036/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. SHRIRAM PISTONS & RINGS LTD., NEW DELHI
ITA 3897/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SHRI SAHAB SINGH,DELHI vs ITO, NEW DELHI
ITA 3890/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
SHRI SAHAB SINGH,DELHI vs ITO, NEW DELHI
ITA 3889/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. SAVA ENTERPRISES, DELHI
ITA 3850/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs M/S. SAVA ENTERPRISES, DELHI
ITA 3849/DEL/2014[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
SATYAWATI SUBODH FOUNDATION,AGRA vs CIT, GHAZIABAD
ITA 144/DEL/2014[2012-13]Status: DisposedITAT DelhiAY 2012-13
SATYAWATI SUBODH FOUNDATION,AGRA vs CIT, GHAZIABAD
ITA 143/DEL/2014[2012-13]Status: DisposedITAT DelhiAY 2012-13
SH. MARGHOOB ALAM,NOIDA vs ITO, NEW DELHI
ITA 1138/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
MR. AMIT CHAUDHARY,GHAZIABAD vs ITO, NEW DELHI
ITA 698/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S O.P. SRIVASTAVA, LUCKNOW
ITA 682/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. BODHI PROPERTIES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5792/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. BODHI PROPERTIES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5791/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S DDIT INTL. TAXATION, NEW DELHI vs M/S CONSULTING ENGINEERS CORPORATION (INDIA BRANCH OFFICE), NEW DELHI
ITA 5404/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
CONSLUTING ENGINEERS CORPORATION, NEW DELHI vs ADIT, NEW DELHI
ITA 5102/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ABR EDUCATION FOUNDATION,NOIDA vs ADDL. CIT, GHAZIABAD
ITA 4865/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
BHA ASSOCIATES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 24/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. AJAY MAHESWARI,MEERUT vs ITO, MEERUT
ITA 2373/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SHARSH FINANCE & INVESTMENT CO. PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 878/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
SMT. BINA JHALANI,NEW DELHI vs ACIT, NEW DELHI
ITA 6024/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
SHRI M M CREATIONS,NEW DELHI vs ACIT, NEW DELHI
ITA 5641/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
SANJEEV GUPTA,HISAR vs ACIT, HISAR
ITA 1712/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. TIMEX WATCHES LTD., NEW DELHI
ITA 1652/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, NEW DELHI vs SHRI STEPHEN PETERSON'S TRAVEL, NEW DELHI
ITA 2898/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
