Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,388 total)
RAJ.ART EMPORIUM vs D.C.I.T.JODHPUR
ITA/5/2007ITAT Rajasthan
ANIL KUMAR SARAF vs THE PR. COMMISSIONER OF INCOME TAX,
ITA/8/2017ITAT Rajasthan
CIT-I, LUDHIANA vs M/S ABHISHEK INDUSTRIES
ITA/378/2010ITAT Punjab & Haryana
RAJASTHAN ART EMPORIUM vs D.C.I.T.CIRCLE JODHPUR
ITA/117/2006ITAT Rajasthan
RAJ.ART EMPORIUM vs D.C.I.T.CIRCLE JODHPUR
ITA/67/2007ITAT Rajasthan
M/S PLATINUM HORAZINE PVT. LTD.,INDORE vs THE ACIT CIRCLE 3(1), INDORE
ITA 713/IND/2016[2009-10]Status: DisposedITAT IndoreAY 2009-10
M/S. SANWARIA AGROILS LIMITED,BHOPAL vs THE ACIT 1(1), BHOPAL
ITA 620/IND/2013[2007-08]Status: DisposedITAT IndoreAY 2007-08
THE ITO, NEEMUCH vs SHRI GHANSHYAM BAFNA, NEEMUCH
ITA 408/IND/2013[2009-10]Status: DisposedITAT IndoreAY 2009-10
GHANSHYAM BAFNA,NEEMUCH vs THE ITO, NEEMUCH
ITA 381/IND/2013[2009-10]Status: DisposedITAT IndoreAY 2009-10
ITO, JAIPUR vs GULAM HAIDER ANSARI, JAIPUR
ITA 6/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
ACIT, ALWAR vs M/S KHAITAN CHEMICALS LTD., ALWAR
ITA 8/JPR/2011[1994-95]Status: DisposedITAT JaipurAY 1994-95
COMMISSIONER OF INCOME TAX-I vs BRAWN PHARMACEUTICALS LTD.
ITA/926/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
SHIVAM TRADERS,TIRUPPUR vs DCIT, TIRUPPUR
ITA 3395/CHNY/2016[2014-15]Status: DisposedITAT ChennaiAY 2014-15
DCIT, VILLUPURAM vs M/S. KALLAKURICHI CO-OP. SUGAR MILLS LTD., VILLUPURAM
ITA 2990/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SHRIRAM HOUSING FIANCE LTD.,CHENNAI vs DCIT, CHENNAI
ITA 2748/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
RAJEN NANALAL SHANGHVI,MUMBAI vs ITO - 25(3)(3), MUMBAI
ITA 703/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ABHISHEK SECURITES LTD,MUMBAI vs ITO 2(1)(1), MUMBAI
ITA 533/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
LATE SHRI MOHAN V. BHATIYA,MUMBAI vs ITO 2(1)(1), MUMBAI
ITA 445/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
VENUS EXPORTS,MUMBAI vs ACIT 13(2), MUMBAI
ITA 311/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SHWETA AVARSEKAR,MUMBAI vs ASST CIT CEN CIR 8(2), MUMBAI
ITA 304/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RAJU AMARLAL VASWANI,THANE vs ITO WD 2(3), KALYAN
ITA 288/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SAI SARNAM ENGINEERS,MUMBAI vs ITO 2(4), KALYAN
ITA 285/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DEEPAK CHUNILAL BAJAJ,MUMBAI vs ITO 2(1), KALYAN
ITA 284/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
VIPUL SHAH,MUMBAI vs DCIT CC 13, MUMBAI
ITA 7451/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RAJENDRA TUBES & FITTINGS,MUMBAI vs ITO WD 19(3)(1), MUMBAI
ITA 7003/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASHAPURA SHIPPING LTD,MUMBAI vs ACIT CEN CIR 3(3), MUMBAI
ITA 6995/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DISTINCT DEVELOPERS P.LTD,MUMBAI vs ITO WD 6(2)(3), MUMBAI
ITA 6943/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SUCHITA PACAKAGING P. LTD,MUMBAI vs ITO WD 8(2)(4), MUMBAI
ITA 6932/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 7(2)(1), MUMBAI vs MEDUSIND SOLUTIONS INDIA P.LTD, MUMBAI
ITA 6918/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CC 3(1) CEN RG 3, MUMBAI vs WIND WORLD WIND FARMS (INDIA) LTD, MUMBAI
ITA 6836/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13