Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,388 total)
DCIT CC 3(1) CEN RG 3, MUMBAI vs WIND WORLD WIND FARMS (INDIA) LTD, MUMBAI
ITA 6835/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CC 3(1) CEN RG 3, MUMBAI vs WIND WORLD WIND FARMS (KRISHNA) LTD, MUMBAI
ITA 6833/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CC 3(1) CEN RG 3, MUMBAI vs WIND WORLD WIND FARMS (KRISHNA) LTD, MUMBAI
ITA 6832/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CC 3(1) CEN RG 3, MUMBAI vs WIND WORLD WIND FARMS (KRISHNA) LTD, MUMBAI
ITA 6831/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
QUANTUM ADVISORS P.LTD,MUMBAI vs ITO WD 1(3)(1), MUMBAI
ITA 6797/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SHUBH M L SHAH & SONS STEEL P.LTD,RAIGAD vs DCIT 10(3), MUMBAI
ITA 4457/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHUBH M L SHAH & SONS STEEL P.LTD,RAIGAD vs DCIT 10(3), MUMBAI
ITA 4456/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
D.D. COTTON P.LTD,MUMBAI vs DCIT CIR 3(1), MUMBAI
ITA 2743/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT(E) 2(1), MUMBAI vs PADMSHREE DR D.Y. PATIL UNIVERSITY, NAVI MUMBAI
ITA 2035/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 5(3)(1), MUMBAI vs SOUTH SEAS DISTILLERIES & BREWERIES LTD, MUMBAI
ITA 1744/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
AUCHTEL PRODUCTS LTD,MUMBAI vs ACITCIR 6(1), MUMBAI
ITA 7354/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 25(1), MUMBAI vs SHRADDHA DEVELOPERS, MUMBAI
ITA 5244/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SMT. ANURADHA CHAUDHARY,GHAZIABAD vs ITO, GHAZIABAD
ITA 6382/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
DINESH KUMAR,SONEPAT vs ITO, SONEPAT
ITA 1829/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
JASBIR SINGH,KARNAL vs ITO, KARNAL
ITA 1747/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SANJAY JAIN,NEW DELHI vs JCIT, NEW DELHI
ITA 4127/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SAVIOUR BUILDERS PVT. LTD.,NOIDA vs DCIT, NEW DELHI
ITA 4122/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SAVIOUR BUILDERS PVT. LTD.,NOIDA vs DCIT, NEW DELHI
ITA 4121/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. SANTOSH PANDEY,NEW DELHI vs ACIT, NEW DELHI
ITA 409/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. NARESH KUMAR,NEW DELHI vs JCIT, NEW DELHI
ITA 3946/DEL/2014[2001-02]Status: DisposedITAT DelhiAY 2001-02
MRS. SUNITA CHAUDHARY,NEW DELHI vs ITO, NEW DELHI
ITA 3894/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. BODHI PROPERTIES PVT. LTD., NEW DELHI
ITA 5948/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs M/S. BODHI PROPERTIES PVT. LTD., NEW DELHI
ITA 5947/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
THE PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI., vs M/S. OUR LADY OF MILAGRES URBAN CO-OPERATIVE CREDIT SOCIETY LTD.,
TXA/2/2017ITAT Bombay
M/S PUNJAB INSTITUTE OF MEDICAL SCIENCES JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS) CHANDIGARH AND OTHERS
CWP/25675/2016ITAT Punjab & Haryana
PR. COMMISSIIONER OF INCOME TAX(CENTRAL), GURGAON vs M/S HINDUSTAN SYRINGES & MEDICAL DEVICE LTD.
ITA/188/2017ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
VERINT SYSTEMS (INDIA) PVT. LTD. vs INCOME-TAX OFFICER,
ITA/275/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE COMMISSIONER OF INCOME TAX vs M/S CLASSIC MOTORS LTD.
ITA/166/2005ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
C I T JAIPUR vs M/S EMKAY EXPORTS JAIPUR
ITA/189/2008ITAT Rajasthan
C I T CENTRAL JAIPUR vs SMT DEEPALI HALDIA
ITA/212/2012ITAT Rajasthan