Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,388 total)
SHRI LOKU MALIK vs THE COMMISSIONER OF INCOME TAX
ITA/142/2006ITAT Rajasthan
M/S. PALAM GAS SERVICE vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 5512/2017ITAT SC
2 Judges
M/S KRISHI UPAJ MANDI SAMITI,SEHORE vs THE ACIT-2(1), BHOPAL
ITA 716/IND/2016[2005-06]Status: DisposedITAT IndoreAY 2005-06
M/S S.S. CROP CARE LIMITED,BHOPAL vs THE JCIT RANGE-3, BHOPAL
ITA 243/IND/2016[2011-12]Status: DisposedITAT IndoreAY 2011-12
THE DCIT, 5(1), BHOPAL vs THE S.S. CROP CARE LTD., BHOPAL
ITA 197/IND/2016[2011-12]Status: DisposedITAT IndoreAY 2011-12
THE ACIT, 1(1), BHOPAL vs M/S. SANWARIA AGRO OILS LIMITED, BHOPAL
ITA 706/IND/2013[2006-07]Status: DisposedITAT IndoreAY 2006-07
SHRI PREETAM,JAIPUR vs ITO, ALWAR
ITA 191/JPR/2017[2012-13]Status: DisposedITAT JaipurAY 2012-13
SRI MAHENDRA SINGH CHAUHAN,DURGAPUR vs ITO, WD-1(2), KOLKATA, DURGAPUR
ITA 732/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S TWINKLE ELECTRIC DEALER PVT. LTD.,KOLKATA vs DCIT, CC-2, PATNA, PATNA
ITA 552/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S BANGTESH ENTERPRISE PVT. LTD,KOLKATA vs PR. CIT, KOLKATA-1, KOLKATA, KOLKATA
ITA 2251/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S NAINA DEVI MERCHANTS PVT. LTD.,KOLKATA vs CIT, KOLKATA-2, KOLKATA, KOLKATA
ITA 2021/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
M/S JAGPREM VINIMAY PVT. LTD.,KOLKATA vs CIT, KOLKATA-1, KOLKATA, KOLKATA
ITA 2020/KOL/2016[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S, PAWAN PUTRA NIRMAN PVT. LTD.,KOLKATA vs THE PR. CIT, KOLKATA -1, KOLKATA
ITA 1958/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S JANARDAN TIE-UP PRIVATE LIMITED,KOLKATA vs CIT, KOLKATA-3, KOLKATA, KOLKATA
ITA 1729/KOL/2016[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S NAINA DEVI TRADERS PVT. LTD.,KOLKATA vs CIT, KOLKATA-2, KOLKATA, KOLKATA
ITA 1728/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
SRI SURAJ KUMAR KANODIA,HOWRAH vs ITO, WARD-47(3), KOLKATA
ITA 1522/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S GANGES JUTE PVT. LTD.,KOLKATA vs DCIT, CIR-1(1), KOLKATA, KOLKATA
ITA 1217/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
SRI MAYAPUR DHAM PILGRIM AND VISITOR'S TRUST,NADIA vs CIT(EXEMPTIONS), KOLKATA, KOLKATA
ITA 1165/KOL/2016[]Status: DisposedITAT Kolkata
BMEL INFRA INDIA LTD.,KOLKATA vs CIT-3, KOLKATA, KOLKATA
ITA 385/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
M/S NAVRAJ ENTERPIRSES LTD.,KOLKATA vs ITO, WD-8(2), KOLKATA, KOLKATA
ITA 957/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
MOHIT LAL GHOSH,HOOGHLY vs ACIT, CIR-I, HOOGHLY, HOOGHLY
ITA 868/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ITO, WD-4(4), KOLKATA, KOLKATA vs M/S RUNGAMATTEE TEA & INDUSTRIES LTD., KOLKATA
ITA 844/KOL/2014[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
ITO,WD-12(3), KOLKATA, KOLKATA vs AMRABATHI INVESTRA PVT. LTD., KOLKATA
ITA 758/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
MR. MANISH JAIN,KOLKATA vs CIT-II, KOLKATA, KOLKATA
ITA 693/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S AKZO NOBEL INDIA LTD.,KOLKATA vs DCIT, CIR-10, KOLKATA, KOLKATA
ITA 531/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DCIT, CIR-10, KOLKATA, KOLKATA vs M/S AKZO NOBEL INDIA LTD., KOLKATA
ITA 335/KOL/2014[2009-10]Status: DisposedITAT KolkataAY 2009-10
DCIT, CIR-12, KOLKATA, KOLKATA vs M/S LINDE INDIA LTD., KOLKATA
ITA 323/KOL/2014[2006-07]Status: DisposedITAT KolkataAY 2006-07
TAPAS PAUL,NORTH 24 PARGANAS vs A.C.I.T., CIRCLE-51, KOLKATA, KOLKATA
ITA 237/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
M/S. NARAYANI SONS. PVT. LTD. vs ACIT, CC-XXX, KOLKATA, KOLKATA
ITA 2160/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S. APS CONTAINERS PVT. LTD.,KOLKATA vs DCIT, CC-XVIII, KOLKATA, KOLKATA
ITA 2154/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
