Recent Judgments

Latest ITAT tax tribunal orders across all benches.(372,269 total)

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S SHREE KHATUWALA RE ROLLING MILLS PVT LTD

ITA/190/2017ITAT Gauhati
7/5/2017

PRINCIPAL COMMISSIONER OF INCOME TAX GUWAHATI 2 vs PRAVEEN KUMAR JAIN

ITA/193/2017ITAT Gauhati
7/5/2017

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S SILVER DROP FOOD and BEVERAGES P LTD

ITA/191/2017ITAT Gauhati
7/5/2017

PRINCIPAL COMMISSIONER OF INCOME TAX SHILLONG vs M/S ARIMA and COMPANY

ITA/201/2017ITAT Gauhati
7/5/2017

PRINCIPAL COMMISSIONER OF INCOME TAX vs PRAVEEN KUMAR

ITA/194/2017ITAT Gauhati
7/5/2017

PRINCIPAL COMMISSIONER OF INCOME TAX GUWAHATI 2 vs SRI BASANT KUMAR MITTAL

ITA/188/2017ITAT Gauhati
7/5/2017

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S SUNSHINE INDUSTRIES

ITA/192/2017ITAT Gauhati
7/5/2017

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S H.M. CEMENTS LIMITED

ITA/204/2017ITAT Gauhati
7/5/2017

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S MAHASHAKTI CEMENTS

ITA/187/2017ITAT Gauhati
7/5/2017

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S NALARI FERRO ALLOYS P LTD

ITA/197/2017ITAT Gauhati
7/5/2017

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S MEGHALAYA FEED PRODUCTS

ITA/199/2017ITAT Gauhati
7/5/2017

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S SHIV STEEL INDUSTRIES

ITA/198/2017ITAT Gauhati
7/5/2017

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S H.M. CEMENTS LIMITED

ITA/203/2017ITAT Gauhati
7/5/2017

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S JAI COKE INDUSTRY

ITA/207/2017ITAT Gauhati
7/5/2017

OLLUKKARA SERVICE CO-OPERATIVE BANK LTD vs INCOME TAX OFFICER

WP(C)/15305/2017ITAT Kerala
5/5/2017

OLLUKKARA SERVICE CO-OPERATIVE BANK LTD. vs INCOME TAX OFFICER

WP(C)/15306/2017ITAT Kerala
5/5/2017

K.U.M.S.KESRISINGHPUR vs I.T.O.WARD-2,SRIGANGANAGAR

ITA/105/2011ITAT Rajasthan
5/5/2017

K.U.M.S.RAISINGHNAGAR vs I.T.O.WARD-2,SRIGANGANAGAR

ITA/123/2011ITAT Rajasthan
5/5/2017

K.U.M.S.F and V,SRIGANGANAGAR vs I.T.O.WARD-2,SRIGANGANAGAR

ITA/116/2011ITAT Rajasthan
5/5/2017

C I T UDAIPUR vs M/S BHAVAL SYNTHETICS INDIA LTD

ITA/46/2006ITAT Rajasthan
5/5/2017

K.U.M.S.PADAMPUR vs I.T.O.WARD-2,SRIGANGANAGAR

ITA/111/2011ITAT Rajasthan
5/5/2017

THE COMMISSIONER OF INCOME TAX vs M/S BHAWAL SYNTHETICS INDIA UDAIPUR

ITA/54/2003ITAT Rajasthan
5/5/2017

K.U.M.S.GAJSINGHPUR vs I.T.O.WARD-2,SRIGANGANAGAR

ITA/137/2011ITAT Rajasthan
5/5/2017

COMMISSIONER OF INCOME TAX vs M/S FARIDABAD FORGING

ITA/629/2008ITAT Punjab & Haryana
5/5/2017

THE PR. COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA vs M/S BRIGHT ENTERPRISES PVT. LTD., MBD HOUSE, RAILWAY ROAD, JALANDHAR

ITA/197/2017ITAT Punjab & Haryana
5/5/2017

THE ACIT-2(1), UJJAIN vs LATE SHRI MANOHARLAL KHATRI L/H KOMAL KHATRI, UJJAIN

ITA 203/IND/2017[2005-06]Status: DisposedITAT IndoreAY 2005-06
5/5/2017

THE ITO, 2(1), UJJAIN vs SHRI SURESH SONI, UJJAIN

ITA 173/IND/2017[2011-12]Status: DisposedITAT IndoreAY 2011-12
5/5/2017

M/S. SHRIJI POLYMERS (INDIA) LTD.,UJJAIN vs THE ACIT 2(1), UJJAIN

ITA 168/IND/2017[2013-14]Status: DisposedITAT IndoreAY 2013-14
5/5/2017

SMT. SAMINDER KAUR BHATIA,INDORE vs THE ITO WD-1(2), INDORE

ITA 185/IND/2014[2008-09]Status: DisposedITAT IndoreAY 2008-09
5/5/2017

DHARTAM CHAND JAIN,JAIPUR vs ITO, JAIPUR

ITA 20/JPR/2014[2001-02]Status: DisposedITAT JaipurAY 2001-02
5/5/2017