Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,269 total)
NIRMAL BOT LTD,MUMBAI vs DCIT 15(2)(1) ERSTWHILE DCIT 10(3), MUMBAI
ITA 2879/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 10(1), MUMBAI vs ASIAN HEART INSTITUTE AND RESEARCH CENTRE P. LTD, MUMBAI
ITA 6264/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 25(1), MUMBAI vs BHARAT GAJANI, MUMBAI
ITA 5175/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 25(1), MUMBAI vs BHARAT GAJANI, MUMBAI
ITA 5174/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 25(1), MUMBAI vs BHARAT GAJANI, MUMBAI
ITA 5173/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 25(1), MUMBAI vs BHARAT GAJANI, MUMBAI
ITA 5172/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 25(1), MUMBAI vs BHARAT GAJANI, MUMBAI
ITA 5171/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CIR 7(1), MUMBAI vs NAVI MUMBAI SEX P.LTD, MUMBAI
ITA 5129/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
NAVI MUMBAI SEZ PVT. LTD,MUMBAI vs ACIT (OSD) RG -7, MUMBAI
ITA 4940/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
JASWANT J SHAH,MUMBAI vs ASST CIT CEN CIR 32, MUMBAI
ITA 2599/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
JASWANT J SHAH,MUMBAI vs ASST CIT CEN CIR 32, MUMBAI
ITA 2598/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 8(2), MUMBAI vs MELSTAR INFORMATION TECHNOLOGEIS LTD, MUMBAI
ITA 4422/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
SH. SHYAMAL MUKHERJEE,NEW DELHI vs ITO, NEW DELHI
ITA 4141/DEL/2016[2004-05]Status: DisposedITAT DelhiAY 2004-05
SH. SHYAMAL MUKHERJEE,NEW DELHI vs ITO, NEW DELHI
ITA 4140/DEL/2016[2003-04]Status: DisposedITAT DelhiAY 2003-04
SH. AZAD BANSAL,GHAZIABAD vs ITO, GHAZIABAD
ITA 6134/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. HITZ FM RADIO INDIA PVT. LTD., DELHI
ITA 4407/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
KIRAN KOHLI DHEERAJ KOHLI,NEW DELHI vs DCIT, NEW DELHI
ITA 6618/DEL/2013[2005-06]Status: PendingITAT DelhiAY 2005-06
PRINCIPAL COMMISSIONER OF INCOME TAX SHILLONG vs M/S PIONEER CARBIDE PVT LTD
ITA/206/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX SHILLONG vs M/S H.M. CEMENTS LIMITED
ITA/205/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX SHILLONG vs M/S COMMERCIAL IRON and STEEL CO. PVT LTD
ITA/200/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX vs PRAVEEN KUMAR JAIN
ITA/186/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S DEY COLD STORAGE PVT LTD
ITA/183/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S DEY COLD STORAGE PVT LTD
ITA/196/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S SATYAM COKE
ITA/208/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S SHREE SHIV SAI STEEL INDUSTRIES
ITA/195/2017ITAT Gauhati
PRINCIPAL OF INCOME TAX SHILLONG vs M/S SAI SMELTERS INDIA LTD
ITA/182/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S MEGHALAYA ALLOYS PVT LTD
ITA/184/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX vs PRAVEEN KUMAR JAIN
ITA/202/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX SHILLONG vs M/S BIMALA ISPAT and ALLOYS PVT LTD
ITA/181/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S ABDOS LAMITUBUS PVT LTD
ITA/189/2017ITAT Gauhati