Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,269 total)
ACIT, NEW DELHI vs M/S. A.K. CAPITAL SERVICES LTD., NEW DELHI
COMNR.OF I.TAX vs ORISSA INDUS.INFRAST
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF I.TAX vs SREE ALANKAR
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF I.TAX vs M/S.PAL MOVERS P.LTD
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMMNR.OF INCOME TAX vs SIBOPADA GOLDAR
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF I.TAX vs NILGIRI ENGINEERING
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF I.TAX vs NILAGIRI ENGINEERING
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF I.TAX vs M/S.MRTC
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF I.TAX vs HOTEL HOLIDAY RESORT
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF I.TAX vs NILGIRI ENGINEERING
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF I.TAX vs NILGIRI ENGINEERING
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF I.TAX vs NILGIRI ENGINEERING
CIT-II CHANDIGARH vs SUCHA SINGH LANGAH
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
PR. COMMISSIONER OF INCOME TAX, JALANDHAR-I, JALANDHAR vs DR. AMRIK SINGH BASRA, MIANI ROAD, DASUYA
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
GODREJ & BOYCE MANUFACTURING COMPANY LIMITED vs DY. COMMISSIONER OF INCOME-TAX & ANR.
2 Judges
SUMITOMO CORPORATION vs COMMISSIONER OF INCOME TAX -3, INTERNATIONAL TAXATION, NEW DELHI
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
COMMISSIONER OF INCOME TAX-IV vs HERO MOTOCORP LIMITED.,
CASES PERTAINING TO SPL.DIVISION BENCHES
THE PR. COMMISSIONER OF INCOME TAX -6 vs M.B. FINMART PVT. LTD.
CASES PERTAINING TO SPL.DIVISION BENCHES
DIRECTOR OF INCOME TAX (EXEMPT.) vs M/S.VISHWA HINDU PARISHAD
CASES PERTAINING TO SPL.DIVISION BENCHES
ALCATEL -LUCENT INDIA LTD vs DEPUTY COMMISSIONER OF INCOME TAX
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
SUMITOMO CORPORATION vs COMMISSIONER OF INCOME TAX-3, INTERNATIONAL TAXATION, NEW DELHI
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE PR. COMMISSIONER OF INCOME TAX-4 vs HONDA SIEL POWER PRODUCT LTD
CASES PERTAINING TO SPL.DIVISION BENCHES
PR. COMMISSIONER OF INCOME TAX - 4 vs HONDA SIEL POWER PRODUCTS LTD.
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX-4 vs HONDA SIEL POWER PRODUCTS LTD.
CASES PERTAINING TO SPL.DIVISION BENCHES
SUMITOMO CORPORATION vs COMMISSIONER OF INCOME TAX-3, INTERNATIONAL TAXATION, NEW DELHI
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
