Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,569 total)
COMMISSIONER OF TAX CENTRAL-I vs M/S. NEZONE INDUSTRIES LTD.
ITA/213/2017ITAT Gauhati
COMMISSIONER OF INCOME TAX CENTRAL-I vs M/S. TRISHUL HI-TECH INDUSTRIES
ITA/212/2017ITAT Gauhati
THE COMMISSIONER OF INCOME TAX vs M/S T and D COKE PRODUCTS,
ITA/211/2017ITAT Gauhati
THE COMMISSIONER OF INCOME TAX vs M/S. BRAHMAPUTRA WIRE PRODUCTS
ITA/210/2017ITAT Gauhati
COMMISSIONER OF INCOME TAX CENTRAL-I vs M/S. NEZONE INDUSTRIES LTD.
ITA/209/2017ITAT Gauhati
COMNR.OF I.TAX vs TAPAN KU.RAY
ITA/15/2010ITAT Orissa
THE PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON vs M/S ATOTECH INDIA LTD.
ITA/168/2017ITAT Punjab & Haryana
PR. COMMISSIONER OF INCOME TAX, GURGAON vs M/S TOWERS WATSON INDIA PVT. LTD.
ITA/169/2017ITAT Punjab & Haryana
SHRI RAMANLAL M. INTWALA,BHARUCH vs THE INCOME TAX OFFICER,WARD-3, BHARUCH
ITA 759/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
M/S. SHAH PATEL & CO.,AHMEDABAD vs THE INCOME TAX OFFICER, AHMEDABAD
ITA 746/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SHRI ANANDRAM D. CHOUDHARY,PANCHMAHAL vs THE INCOME TAX OFFICER, WARD-2, GODHRA
ITA 511/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
BHOMKA PLY & BOARD INDUSTRIES,ANAND vs THE INCOME TAX OFFICER,WARD-2, ANAND
ITA 500/AHD/2014[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
M/S. RONAK MINERALS PVT. LTD.,PALANPUR vs THE ACIT, B.K.CIRCLE, PALANPUR
ITA 490/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
GUJARAT PANEL BOARD PVT.LTD.,BARODA vs THE INCOME TAX OFFICER, WARD-1(3), BARODA
ITA 1957/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
PAVANI ANIL BAKERI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(3), AHMEDABAD
ITA 1837/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
SHRI AJAY MAHENDRABHAI SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(2), AHMEDABAD
ITA 1770/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE ACIT, CENTRAL CIRCLE-1(4), AHMEDABAD vs SHRI RAGHUBHAI B.VAGHELA, AHMEDABAD
ITA 1036/AHD/2013[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE ACIT, CENTRAL CIRCLE-1(4), AHMEDABAD vs SHRI RAGHUBHAI B.VAGHELA, AHMEDABAD
ITA 1035/AHD/2013[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE ACIT, CENTRAL CIRCLE-1(4), AHMEDABAD vs SHRI RAGHUBHAI B.VAGHELA, AHMEDABAD
ITA 1034/AHD/2013[2004-05]Status: DisposedITAT AhmedabadAY 2004-05
MURARILAL MITTAL,JAIPUR vs ACIT, JAIPUR
ITA 773/JPR/2016[2008-2009]Status: DisposedITAT JaipurAY 2008-2009
RAJASTHAN AVAS VIKAS & INFRASTRUCTURE LIMITED,JAIPUR vs ACIT, JAIPUR
ITA 391/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
MORANI FOURWHEELS PVT. LTD.,JAIPUR vs ACIT, JAIPUR
ITA 175/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
ITO, JAIPUR vs HAR DEVI ASNANI, JAIPUR
ITA 226/JPR/2015[2011-12]Status: DisposedITAT JaipurAY 2011-12
J.SEETHALAKSHMI,ARUPPUKOTTAI vs DCIT, MADURAI
ITA 465/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SYSTEMATIX SHARES AND STOCKS INDIA LTD.,MUMBAI vs ACIT, CHENNAI
ITA 2870/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
GAURAV TRIYUGI SINGH,MUMBAI vs ITO - 24(3)(1), MUMBAI
ITA 6160/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RAHUL L. SINGHVI,MUMBAI vs ASST CIT CEN CIR 13, MUMBAI
ITA 3655/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RAHUL L. SINGHVI,MUMBAI vs ASST CIT CEN CIR 13, MUMBAI
ITA 3654/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAHUL L. SINGHVI,MUMBAI vs ASST CIT CEN CIR 13, MUMBAI
ITA 3653/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NETMAGIC IT SERVICES P.LTD,MUMBAI vs ITO 9(2)(3), MUMBAI
ITA 4753/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
