Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,569 total)
KRITIKA DIAMOND JEWELLERS,NEW DELHI vs ITO, NEW DELHI
ITA 5881/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. AASTHA JEWELLERS,DELHI vs ITO, NEW DELHI
ITA 5720/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SHRI GAJRAJ SINGH,NEW DELHI vs DCIT, GURGAON
ITA 2157/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
AADARSHINI FOUNDATION,NOIDA vs CIT(E), LUCKNOW
ITA 6276/DEL/2015[]Status: DisposedITAT Delhi
DCIT, MEERUT vs M/S. JANKI NEWSPRINT LTD., MEERUT
ITA 4938/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. JANKI NEWSPRINT LTD.,MEERUT vs ACIT, MEERUT
ITA 3232/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. SUPER SEALS INDIA LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5960/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. SUPER SEALS INDIA LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5959/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SMT. SANGEETA SAWHNEY,NEW DELHI vs ACIT, NEW DELHI
ITA 4035/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs SH. SUNIL BHALLA, NEW DELHI
ITA 6689/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. SHRIM INVESTMENT SOLUTIONS PVT. LTD., NEW DELHI
ITA 3355/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
SHRIM INVESTMENT SOLUTIONS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3096/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, NEW DELHI vs M/S. FEDERAL MOGUL AUTOMOTIVE PRODUCT (INDIA) PVT. LTD., NEW DELHI
ITA 599/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
VIJAY KUMAR AGGARWAL,DELHI vs ACIT, NEW DELHI
ITA 1182/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
COMNR.OF I.TAX vs SOURAV KU.AGARWAL
ITA/20/2011ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF I.TAX vs SMT.RAJBALA AGARWAL
ITA/14/2011ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
MS HP BOARD OF SCHOOL EDUCATION vs Commissioner of Income Tax
ITA/3/2016ITAT Himachal Pradesh
HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE SANDEEP SHARMA
THE COMMISSIONER OF INCOME TAX vs M/S KHASI ALLOYS PVT. LTD.
ITA/226/2017ITAT Gauhati
COMMISSIONER OF INCOME TAX vs M/S. SHREE SAI PRAKASH ALLOYS P LTD.
ITA/225/2017ITAT Gauhati
THE COMMISSIONER OF INCOME TAX vs M/S YORK PRINT PVT. LTD.
ITA/224/2017ITAT Gauhati
COMMISSIONER OF INCOME TAX vs M/S. PAWAN CASTINGS MEGHALAYA PVT. LTD.
ITA/223/2017ITAT Gauhati
THE COMMISSIONER OF INCOME TAX vs M/S MEGHALAYA CAST and ALLOYS P LTD.
ITA/222/2017ITAT Gauhati
COMMISSIONER OF INCOME TAX CENTRAL - III vs M/S MEGHALAYA CEMENTS LIMITED
ITA/221/2017ITAT Gauhati
COMMISSIONER OF INCOME TAX, vs M/S MEGHALAYA CARBIDE and CHEMICALS PVT. LTD.
ITA/220/2017ITAT Gauhati
COMMISSIONER OF INCOME TAX andCENTRAL- III vs M/S MEGHALAYA CEMENTS LIMITED
ITA/219/2017ITAT Gauhati
COMMISSIONER OF INCOME TAX CENTRAL -III vs M/S MEGHALAYA CEMENTS LIMITED
ITA/218/2017ITAT Gauhati
COMMISSIONER OF INCOME TAX vs M/S. SATYAM ALLOYS
ITA/217/2017ITAT Gauhati
COMMISSIONER OF INCOME TAX vs M/S. SATYA MEGHA ISPAT PVT. LTD.
ITA/216/2017ITAT Gauhati
COMMISSIONER OF INCOME TAX CENTRAL-I vs M/S. TRISHUL HI-TECH INDUSTRIES
ITA/215/2017ITAT Gauhati
COMMISSIONER OF INCOME TAX CENTRAL-I vs M/S. TRISHUL HI-TECH INDUSTRIES
ITA/214/2017ITAT Gauhati