Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,569 total)
TECHNOWELD,MUMBAI vs ACIT, -20(3), MUMBAI
ITA 500/MUM/2014[1999-2000]Status: DisposedITAT MumbaiAY 1999-2000
ITO 8(3)(2), MUMBAI vs SIDDHARTH TANKS AND VESELS P.LTD, MUMBAI
ITA 4995/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
HYDROCABON RESOURCE DEVELOPMENT COMPANY P LTD,MUMBAI vs DCIT 8(2), MUMBAI
ITA 2602/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CIR 4(2), MUMBAI vs S.I. INVESTMENTS & BROKING P.LTD, MUMBAI
ITA 6896/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TALPADY UMASHANKAR SHENAVA,MUMBAI vs DCIT CIR 6(1), MUMBAI
ITA 6785/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JINDAL DRUGS LTD,MUMBAI vs DCIT CEN CIR 8, MUMBAI
ITA 3884/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SURELA INVESTMENT & TRADING P. LTD,MUMBAI vs ITO 2(3)(2), MUMBAI
ITA 3770/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ANANDIBAI DAMODAR KALE SHAIKSHANIK SANSTHA, MALAD,MUMBAI vs DIT (E), MUMBAI
ITA 3108/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SHAH TECHNICAL CONSULTANTS P. LTD,MUMBAI vs ASST CIT RG 2(3), MUMBAI
ITA 2267/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RAMANLAL VITHALDAS & CO.,MUMBAI vs ASST CIT 14(1), MUMBAI
ITA 7388/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SHREE BHAGYODAY SWETAMBER MURTIPUJAK JAIN SANGH TRUST (WADA),MUMBAI vs DIT (E), MUMBAI
ITA 6816/MUM/2012[2012-13]Status: DisposedITAT MumbaiAY 2012-13
S J INVESTMENTS & BROKING P. LTD,MUMBAI vs ACIT 4(2), MUMBAI
ITA 1708/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
LAKSHMIWADI MINES & MINERALS PVT. LTD.,MUMBAI vs D.C.I.T. (OSD) CIRCLE 2(2), MUMBAI
ITA 7542/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PURANMAL DELHIWALA,MUMBAI vs ITO 14(3)(3), MUMBAI
ITA 5521/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ASST CIT CIR 4(2), MUMBAI vs SHCIL SERVICES LTD, MUMBAI
ITA 1796/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SHCIL SERVICES LTD,MUMBAI vs ACIT CIR 4(2), MUMBAI
ITA 1221/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT RG 22, NAVI MUMBAI vs SUNDERJI THAKKAR, MUMBAI
ITA 240/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SURLELA INVESTMENT & TRADING P. LTD,MUMBAI vs ITO WD 3(1)(2), MUMBAI
ITA 546/MUM/2009[2005-2006]Status: DisposedITAT MumbaiAY 2005-2006
ASST.C.I.T., BANGALORE vs M/S INGERSOLL RAND (INDIA) LTD., BANGALORE
ITA 408/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
ASST.C.I.T., BELLARY vs SMT. LAKSHMI SINGH, HOSPET
ITA 1003/BANG/2016[2005-06]Status: DisposedITAT BangaloreAY 2005-06
ASST.C.I.T., BELLARY vs SMT. LAKSHMI SINGH, HOSPET
ITA 1002/BANG/2016[2005-06]Status: DisposedITAT BangaloreAY 2005-06
M/S CANARA HOUSING DEVELOPMENT COMPANY,BANGALORE vs JCIT, BANGALORE
ITA 193/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
SHRI BALWAN SINGH,NEW DELHI vs ITO, NEW DELHI
ITA 445/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
MR KRISHNA CHITRAKAR,NEW DELHI vs ITO, NEW DELHI
ITA 389/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
MR GOVIND CHITRAKAR,NEW DELHI vs ITO, NEW DELHI
ITA 388/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
MR KANHAI CHITRAKAR,NEW DELHI vs ITO, NEW DELHI
ITA 387/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
DEEPAK KAKKAR,DELHI vs ITO, NEW DELHI
ITA 383/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. SUCHETA MEMORIAL TRUST,NEW DELHI vs ITO (EXEMPTIONS), FARIDABAD
ITA 202/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. ALFA SYSTEMS & SERVICES,NOIDA vs JCIT, NOIDA
ITA 6642/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
SMT. KANTA YADAV,NEW DELHI vs ITO, GURGAON
ITA 6312/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13