Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,569 total)
CANARA BANK,MUMBAI vs DCIT TDS 1(1), MUMBAI
ITA 1744/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CANARA BANK,MUMBAI vs DCIT TDS 1(1), MUMBAI
ITA 1743/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CANARA BANK,MUMBAI vs DCIT TDS 1(1), MUMBAI
ITA 1742/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AEGIS LTD,MUMBAI vs ITO 6(1)(4), MUMBAI
ITA 962/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
AMOL CAPITAL MARKETS P. LTD.,MUMBAI vs DCIT 4(1), MUMBAI
ITA 5232/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
BAIJANATH MANIRAM,MUMBAI vs DCIT CENT. CIR. 6, MUMBAI
ITA 5212/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO (EXEMPRION)-1(1) MUMBAI, MUMBAI vs BOMBAY NATURAL HISTORY SOCIETY, MUMBAI
ITA 5143/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 13(3)(3), MUMBAI vs VIDYASAGAR ENTERPRISES LLP, MUMBAI
ITA 4943/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 1(1)(2), MUMBAI vs FGP LTD, MUMBAI
ITA 4862/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RENOVA ENGRAVING SYSTEMS P.LTD,MUMBAI vs ACIT (OSD) -9, MUMBAI
ITA 399/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DINESH BACHUBHAI JHALA,MUMBAI vs ITO 15(1)(4), MUMBAI
ITA 3394/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MAYUR R. JOSHI,MUMBAI vs ITO 32(2)(3), MUMBAI
ITA 3347/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TRAVOTEL (INDIA) P.LTD,MUMBAI vs ITO WD 2(3)(3), MUMBAI
ITA 3343/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 8(1)(1), MUMBAI vs RELIANCE NATURAL RESOURCES LTD, NAVI MUMBAI
ITA 1076/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RELIANCE NATURAL RESOURCES LTD,NAVI MUMBAI vs DCIT RG 7(2), MUMBAI
ITA 1000/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
VIKRAM AHUJA,MUMBAI vs CIT 48, KALYAN
ITA 5383/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT CIR 28(3), NAVI MUMBAI vs SAHEBRAO S.KHILARI, NAVI MUMBAI
ITA 4682/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 1(3)(2), MUMBAI vs SAURABH INDUSTRIES LTD, MUMBAI
ITA 460/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
FUTURE MEDIA (INDIA) LTD,MUMBAI vs DCIT (OSD) 8(1), MUMBAI
ITA 4020/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT (TDS)1(1), MUMBAI vs BRIGHT OUTDOOR MEDIA P.LTD, MUMBAI
ITA 4008/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 30 (1), MUMBAI vs JIGNESH MADHUKANT MEHTA, MUMBAI
ITA 3742/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CYRUS INVESTMENT P.LTD,MUMBAI vs DCIT 1(1), MUMBAI
ITA 3672/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASHOK HARILAL TANNA,KALYAN vs CIT CIR 3, KALYAN
ITA 2253/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MAJOR METALS LTD,NAVI MUMBAI vs DCIT CC 20, MUMBAI
ITA 2191/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DEVANAND ROOPCHAND THALE,BHIWANDI vs ITO WD 1(1), KALYAN
ITA 1239/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RITU SANJAY TOSHNIWAL,MUMBAI vs ACIT RG 18(1), MUMBAI
ITA 7725/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 5(2), MUMBAI vs IMS LEARNING RESOURCES P.LTD, MUMBAI
ITA 7214/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RITU SANJAY TOSHNIWAL,MUMBAI vs JCIT 18(1), MUMBAI
ITA 7213/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
IMS LEARNING RESOURCES P.LTD,MUMBAI vs DCIT 5(2), MUMBAI
ITA 6760/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CEN CIR 7, MUMBAI vs SAMARTHA DEVELOPMENT CORPORATION, MUMBAI
ITA 5963/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11