DCIT, NEW DELHI vs. M/S. SHRIM INVESTMENT SOLUTIONS PVT. LTD., NEW DELHI

PDF · subscribers
ITA 3355/DEL/2013Status: DisposedITAT Delhi12 May 2017AY 2005-06

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →