Recent Judgments

Latest ITAT tax tribunal orders across all benches.(377,557 total)

The Commissioner of Income Tax (Central) vs K.V.Ramakrishna Rao

ITTA/524/2017ITAT Telangana
21/8/2017

Principal Commissioner of Income Tax vs M/s. The Andhra Petro Chemicals Limited

ITTA/515/2017ITAT Telangana
21/8/2017

Commissioner of Income Tax-II, vs M/s Infotech Infin AND Trading Private Limited,

ITTA/83/2017ITAT Telangana
21/8/2017

The Commissioner of Income Tax [Central] vs Akula Venikata lakshmi

ITTA/520/2017ITAT Telangana
21/8/2017

The Commissioner of Income Tax (Central) vs Akula Venkata Lakshmi

ITTA/533/2017ITAT Telangana
21/8/2017

The Pr. Commissioner of Income -Tax-6 vs M/s. B.Surendra Chowdary

ITTA/519/2017ITAT Telangana
21/8/2017

The Commissioner of Income Tax (Central) vs Sri K.S.V.Raja

ITTA/534/2017ITAT Telangana
21/8/2017

PR. COMMISSIONER OF INCOME TAX-2 vs CHL,LIMITED

ITA/693/2017ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

21/8/2017

PR. COMMISSIONER OF INCOME TAX (CENTRAL -02) vs MERA BABA REALITY ASSOCIATES PVT. LTD.

ITA/509/2017ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

21/8/2017

PR.COMMISSIONER OF INCOME TAX-2 vs CHL LIMITED

ITA/638/2017ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

21/8/2017

PR. COMMISSIONER OF INCOME TAX(CENTRAL-02) vs MERA BABA REALITY ASSOCIATES PVT. LTD.

ITA/637/2017ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

21/8/2017

PR. COMMISSIONER OF INCOME TAX (CENTRAL -02) vs MERA BABA REALITY ASSOCIATES PVT. LTD.

ITA/508/2017ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

21/8/2017

PR. COMMISSIONER OF INCOME TAX (CENTRAL) - 3 vs M/S DHARAMPAL PREMCHAND LTD.

ITA/512/2016ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

21/8/2017

PR. COMMISSIONER OF INCOME TAX (CENTRAL-02) vs MERA BABA REALITY ASSOCIATES PVT. LTD.

ITA/507/2017ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

21/8/2017

PR. COMMISSIONER OF INCOME TAX (CENTRAL) - 3 vs M/S DHARAMPAL SATYAPAL LTD.

ITA/544/2016ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

21/8/2017

ITO,WD-12(3), KOLKATA, KOLKATA vs SAFE STRUCTURES (P) LTD., KOLKATA

ITA 458/KOL/2014[1993-94]Status: DisposedITAT KolkataAY 1993-94
21/8/2017

ITO, WD-2(1), SILIGURI, DARJEELING vs M/S TANBAN COMMERCIAL (P) LTD., SILIGURI

ITA 1350/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
21/8/2017

ITO, CHENNAI vs CHOLAN PROPERTY DEVELOPERS PVT. LTD., CHENNAI

ITA 97/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
21/8/2017

S.NATARAJAN,CHENNAI vs DCIT, DINDIGUL

ITA 621/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
21/8/2017

CRR LEATHERS,CHENNAI vs ITO, CHENNAI

ITA 616/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
21/8/2017

TRAVANCORE TEXTILES P LTD.,CHENNAI vs ITO, CHENNAI

ITA 483/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
21/8/2017

TAMIL NADU STATE MARKETING CORPORATION LIMITED,CHENNAI vs ACIT, CHENNAI

ITA 233/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
21/8/2017

ITO, COIMBATORE vs K.SHAMEENA, COIMBATORE

ITA 1200/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
21/8/2017

ITO, CHENNAI vs SHAM SUNDER N.KHEMLANI, BANGALORE

ITA 1170/CHNY/2017[2007-08]Status: DisposedITAT ChennaiAY 2007-08
21/8/2017

VIJAYAKUMAR (L/R OF P.N.PALANIVEL),CHENNAI vs ITO, CHENNAI

ITA 1115/CHNY/2017[2006-07]Status: DisposedITAT ChennaiAY 2006-07
21/8/2017

SHANKARAN SUBRAMANIAM,CHENNAI vs ITO, CHENNAI

ITA 1005/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
21/8/2017

MADRAS SHEET GLASS WORKS (P) LTD.,CHENNAI vs ITO, CHENNAI

ITA 442/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
21/8/2017

V.KUMARPAL JAIN,CHENNAI vs ITO, CHENNAI

ITA 3372/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
21/8/2017

M/S. TAMILNADU STATE MARKETING CORPORATION LTD.,CHENNAI vs ACIT, CHENNAI

ITA 2869/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
21/8/2017

M/S. TAMILNADU STATE MARKETING CORPORATION LTD.,CHENNAI vs ACIT, CHENNAI

ITA 2868/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
21/8/2017