Principal Commissioner of Income Tax vs. M/s. The Andhra Petro Chemicals Limited

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Indore Development Authority v. Manoharlal and Others)

  8 SCC 129 · 2020
  8 citing
• Kalyani Mathivanan v. K.V.Jeyaraj and Others

  6 SCC 363 · 2015
  8 citing
• Alembic Chemical Works Co. Ltd. v. Commissioner of Income Tax, Gujarat

  3 SCC 329 · 1989 · Read judgment
  3 citing