Recent Judgments
Latest ITAT tax tribunal orders across all benches.(377,541 total)
SHREE YOGESHWAR CO.OP.CREDIT SOCIETY LTD.,MEHSANA vs THE INCOME TAX OFFICER,PATAN WARD-4, UNJHA
ITA 2624/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
THE ACIT, B.K.CIRCLE, PALANPUR vs SMT. ALKABEN VASANTLAL VORA, DEESA
ITA 955/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SABIC RESEARCH AND TECHNOLOGIES PVT. LTD.,BARODA vs THE ACIT.,CIRCLE-4, BARODA
ITA 890/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE ITO, WARD-9(1), AHMEDABAD vs M/S. SHRI HARI ASSOCIATES, AHMEDABAD
ITA 1874/AHD/2011[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
SRI.ANILKUMAR D,CHANGANACHERRY vs THE ITO, THIRUVALLA
ITA 140/COCH/2017[2010-11]Status: DisposedITAT CochinAY 2010-11
VIJAYA BANK,TRIVANDRUM vs THE ITO, TRIVANDRUM
ITA 127/COCH/2017[2010-11]Status: DisposedITAT CochinAY 2010-11
RABINDRA KUMAR BISWAL,BHUBANESWAR vs ITO, WARD-2(2), BHUBANESWAR
ITA 165/CTK/2017[2009-10]Status: DisposedITAT CuttackAY 2009-10
ANAMIKA SHARMA,ANGUL vs ITO, WARD-2, DHENKANAL
ITA 373/CTK/2016[2009-10]Status: DisposedITAT CuttackAY 2009-10
ACIT, JAIPUR vs SJAO;EMDRA GARG, JAIPUR
ITA 587/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
RAJASTHAN RENEWABLE ENERGY CORPORATION LIMITED,JAIPUR vs DCIT, JAIPUR
ITA 159/JPR/2015[2011-12]Status: DisposedITAT JaipurAY 2011-12
CIT vs JAGDISH PRASAD GUPTA
ITA/933/2011ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
CIT vs JAGDISH PRASAD GUPTA
ITA/935/2011ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR. COMMISSIONER OF INCOME TAX-10 vs JAGDISH PRASHAD GUPTA
ITA/424/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
COMMISSIONER OF INCOME TAX DEL vs M/S ARYA EXPORTS & INDUSTRIES
ITA/206/2005ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
CIT vs JAGDISH PRASAD GUPTA
ITA/787/2011ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
CIT vs JAGDISH PRASAD GUPTA
ITA/1535/2010ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
CIT vs JAGDISH PRASAD GUPTA
ITA/711/2011ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
JAGDISH PRASAD GUPTA
ITA/695/2010ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
SHRI JASVIR KUMAR HASMUKH SHETH,KOLKATA vs INCOME TAX OFFICER, KOLKATA
ITA 908/KOL/2017[2009-10]Status: DisposedITAT KolkataAY 2009-10
SHRI JASVIR KUMAR HASMUKH SHETH,KOLKATA vs INCOME TAX OFFICER, KOLKATA
ITA 907/KOL/2017[2008-09]Status: DisposedITAT KolkataAY 2008-09
JAI KUMAR KANKARIA,KOLKATA vs PCIT, CENTRAL-1, KOLKATA, KOLKATA
ITA 881/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
ATMARAM TANTTA HUF,KOLKATA vs ITO, WARD 43(1), KOLKATA, KOLKATA
ITA 540/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
ITO, WARD-36(4), KOLKATA, KOLKATA vs THE CALCUTTA TRAMWAYS EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD., KOLKATA
ITA 173/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
MAHENDRA KUMAR BAID,KOLKATA vs ACIT CIRCLE 35, KOLKATA, KOLKATA
ITA 1237/KOL/2017[2014-15]Status: DisposedITAT KolkataAY 2014-15
MANISH KUMAR BAID,KOLKATA vs ACIT CIRCLE 35, KOLKATA, KOLKATA
ITA 1236/KOL/2017[2014-15]Status: DisposedITAT KolkataAY 2014-15
WEST BENGAL MUNICIPAL,KOLKATA vs CIT(EXEMPTIONS), KOLKATA, KOLKATA
ITA 2265/KOL/2016[]Status: DisposedITAT Kolkata
DCIT, CIRCLE-5(2), KOLKATA, KOLKATA vs M/S. BALMER LAWRIE & CO. LTD., KOLKATA
ITA 81/KOL/2015[2002-2003]Status: DisposedITAT KolkataAY 2002-2003
ITO, WD-29(4), KOLKATA, KOLKATA vs GOUTAM BRAHMA, KOLKATA
ITA 244/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
DCIT, CC-2(3), KOLKATA, KOLKATA vs SHRI VIVEK JAIN, KOLKATA
ITA 1283/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
DCIT, CEN. CIR-2(3), KOLKATA, KOLKATA vs SHRI VIKASH JAIN, KOLKATA
ITA 1282/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013