Recent Judgments
Latest ITAT tax tribunal orders across all benches.(377,532 total)
DCIT, CHENNAI vs POLARIS CONSULTING & SERVICES P LTD., CHENNAI
ITA 765/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
POLARIS CONSULTING & SERVICES LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 615/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
M/S. DOOWON AUTOMOTIVE SYSTEMS INDIA PVT. LTD.,KANCHEEPURAM vs JCIT (OSD), CHENNAI
ITA 2560/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
POLARIS SOFTWARE LAB LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1218/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
SANMAR SPECIALITY CHEMICALS LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 986/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, CHENNAI vs KASTURI & SONS LIMITED, CHENNAI
ITA 2252/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
KASTURI AND SONS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 2106/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs SANMAR SPECIALITY CHEMICALS LTD., CHENNAI
ITA 1170/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
FL SMIDTH PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 393/CHNY/2014[2003-04]Status: DisposedITAT ChennaiAY 2003-04
DCIT, CHENNAI vs KASTURI AND SONS LTD., CHENNAI
ITA 2015/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs KASTURI AND SONS LTD., CHENNAI
ITA 2014/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, CHENNAI vs KASTURI AND SONS LTD., CHENNAI
ITA 2013/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, CHENNAI vs KASTURI AND SONS LTD., CHENNAI
ITA 2012/CHNY/2014[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, CHENNAI vs SICAL LOGISTICS LTD., CHENNAI
ITA 1697/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs SICAL LOGISTICS LTD., CHENNAI
ITA 1696/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, CHENNAI vs SICAL LOGISTICS LTD., CHENNAI
ITA 1695/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
KASTURI AND SONS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1619/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
KASTURI AND SONS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1618/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
KASTURI AND SONS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1617/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
KASTURI AND SONS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1616/CHNY/2014[2007-08]Status: DisposedITAT ChennaiAY 2007-08
KASTURI AND SONS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1615/CHNY/2014[2007-08]Status: DisposedITAT ChennaiAY 2007-08
KASTURI AND SONS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1614/CHNY/2014[2006-07]Status: DisposedITAT ChennaiAY 2006-07
KASTURI AND SONS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1613/CHNY/2014[2005-06]Status: DisposedITAT ChennaiAY 2005-06
KASTURI AND SONS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1612/CHNY/2014[2005-06]Status: DisposedITAT ChennaiAY 2005-06
KASTURI AND SONS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1611/CHNY/2014[2004-05]Status: DisposedITAT ChennaiAY 2004-05
FLSMITH MINERALS (P) LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1279/CHNY/2014[2003-04]Status: DisposedITAT ChennaiAY 2003-04
ACIT, CHENNAI vs M/S. SANMAR SPECIALITY CHEMICALS LTD., CHENNAI
ITA 738/CHNY/2010[2007-08]Status: DisposedITAT ChennaiAY 2007-08
M/S.SADIYA EDUCATIONAL AND CHARITABLE TRUST,SHIMOGA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 2154/BANG/2016[2016-17]Status: DisposedITAT BangaloreAY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, DAVANGERE vs M/S. THE CARDAMOM MERCHANTS CO-OPERATIVE BANK LIMITED, HAVERI
ITA 1490/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs SRI. BASAVESHWAR URBAN CO-OPERATIVE BANK LTD., RANEBENNUR
ITA 1405/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09