Recent Judgments
Latest ITAT tax tribunal orders across all benches.(377,570 total)
SHRI TARUN MANMOHAN GARG,AHMEDABAD vs THE DY.CIT, CIRCLE-3(1)(2), AHMEDABAD
ITA 3208/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
MR. MANMOHAN RAJARAM GARG,AHMEDABAD vs THE DY.CIT, CIRCLE-3(1)(2), AHMEDABAD
ITA 3207/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SHRI PURSHOTTAM B. PITRODA,AHMEDABAD vs THE ACIT, RANGE -12, AHMEDABAD
ITA 351/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
SMT. NALINI S. DESAI,BARODA vs THE DY.CIT, CIRCLE-5, BARODA
ITA 2380/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
SHRI MUKESH R. SHROFF,BARODA vs THE DY.CIT, CIRCLE-5, BARODA
ITA 2379/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE ITO, WARD-5(1), BARODA vs M/S. THE GOVERNMENT SERVANTS CO.OP. CREDIT SOCIETY LTD., BARODA
ITA 2213/AHD/2014[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE DCIT, (OSD)-1, CIRCLE- 4, AHMEDABAD vs LIVA HEALTHCARE PVT. LTD., MUMBAI
ITA 2204/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SMT. SHASHIKALA R. PATHAK,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(4), AHMEDABAD
ITA 1780/AHD/2013[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE ACIT, VAPI CIRCLE, VAPI vs M/S. HOTEL SEA VIEW PVT. LTD., NANI DAMAN
ITA 1615/AHD/2013[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
SUNIL KUMAR SAHU,ANGUL vs ITO, ANGUL WARD, ANGUL
ITA 418/CTK/2016[2009-10]Status: DisposedITAT CuttackAY 2009-10
M/S. PURAN ALLOYS & STEEL PVT. LTD.,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 134/CTK/2016[2012-13]Status: DisposedITAT CuttackAY 2012-13
M/S. SUN TECH CITY PVT. LTD.,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 133/CTK/2016[2012-13]Status: DisposedITAT CuttackAY 2012-13
SHRI SUKHRAM MUKATI,INDORE vs THE ITO WD-3(3), INDORE
ITA 409/IND/2014[2008-09]Status: DisposedITAT IndoreAY 2008-09
BRANCH MANAGER, PUNJAB NATIONAL BANK,KOTA vs JDIT (I & CI), JAIPUR
ITA 197/JPR/2017[2012-13 : CODE 003]Status: DisposedITAT Jaipur
M/S SHANKAR WINES vs THE COMMISSIONER OF EXCISE
WP/30590/2014ITAT Karnataka
VINEET KOTHARI
ASHA SHETTY vs THE STATE OF KARNATAKA
WP/6720/2017ITAT Karnataka
G.NARENDAR
The Commissioner of Income Tax-IV vs M/s OCV Reinforcement Manufacturing Limited
ITTA/290/2014ITAT Telangana
The Commissioner of Income Tax (Central) vs K.S.V. Raja
ITTA/525/2017ITAT Telangana
THE PR. COMMISSIONER OF INCOME TAX-1 vs NEW RIVER SOFTWARE SERVICES PVT. LTD.
ITA/924/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
COMMISSIONER OF INCOME TAX LARGE TAXPAYER UNIT, DELHI vs INDIAN RENEWABLE ENERGY
ITA/294/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
M/S FOUR STAR INTERNATIONAL,KOLKATA vs JCIT, RG-49, KOLKATA, KOLKATA
ITA 858/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
SMT. CHAMPA CHAUDHURY,RANIGANJ vs ITO, WARD-1(3), ASANSOL, ASANSOL
ITA 46/KOL/2015[2004-2005]Status: DisposedITAT KolkataAY 2004-2005
DCIT, CIR-11(1), KOLKATA, KOLKATA vs M/S IMC LTD., KOLKATA
ITA 1378/KOL/2015[2001-2002]Status: DisposedITAT KolkataAY 2001-2002
BHARAT B.,CHOKHANI,CHENNAI vs ITO, CHENNAI
ITA 624/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ACIT, CHENNAI vs CONTINENTAL DATAGRAPHICS TECHNICAL SERVICES (INDIA) PVT. LTD., CHENNAI
ITA 432/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ACIT, CHENNAI vs CONTINENTAL DATAGRAPHICS TECHNICAL SERVICES (INDIA) PVT. LTD., CHENNAI
ITA 431/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ACIT, CHENNAI vs M/S. PPN POWER GENERATING CO. PVT. LTD., CHENNAI
ITA 3067/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
PPN POWER GENERATING CO. PVT. LTD.,CHENNAI vs DCIT, CHENNAI
ITA 2721/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, CHENNAI vs M/S. INDIUM SOFTWARE (INDIA) LTD., CHENNAI
ITA 2441/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, CHENNAI vs M/S. INDIUM SOFTWARE (INDIA) LTD., CHENNAI
ITA 2440/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
