The Commissioner of Income Tax-IV vs. M/s OCV Reinforcement Manufacturing Limited
ITTA/290/2014HC TelanganaHBHC01046787201422 August 201718 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Amar Singh v. Union of India14 citing7 SCC 69 · 2009
- Hidayatullah, C.J., in TilokchandMotichand v. H.B. Munshi8 citing1 SCC 110 · 1969
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