Recent Judgments
Latest ITAT tax tribunal orders across all benches.(377,579 total)
AGARWAL'S EYE HOSPITAL LIMITED,CHENNAI vs ADDL.CIT (OSD), CHENNAI
ITA 612/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ACIT, CHENNAI vs CHETTINAD SOFTWARE SERVICES P LTD., CHENNAI
ITA 579/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
S.KIRUTHIGAN LOKESH,NAMAKKAL vs ITO, NAMAKKAL
ITA 578/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
VENGALATHUR KUMAR,CHENNAI vs ITO, CHENNAI
ITA 204/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ACIT CIRCLE 2, SALEM vs K.RAJAGOPALAN & CO., SALEM
ITA 1537/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
R.LAKSHMINARAYANAMOORTHY,CHENNAI vs DCIT CORPORATE CIRCLE 1, COIMBATORE
ITA 1509/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ITO, CHENNAI vs BHASKARAN SUNNY JOHN GEORGE, CHENNAI
ITA 1425/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ITO, CHENNAI vs SUNIL PHILIP STEPHEN, CHENNAI
ITA 1424/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ITO, CHENNAI vs NALINI MAHADEVAN KUMARAN, CHENNAI
ITA 1421/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
MOTHR INDIA CITY SHELTERS PRIVATE LTD.,COIMBATORE vs DCIT, COIMBATORE
ITA 1398/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SUNDARAM INDUSTRIES PRIVATE LIMITED,MADURAI vs DCIT, MADURAI
ITA 136/CHNY/2017[2007-08]Status: DisposedITAT ChennaiAY 2007-08
THE SHOLINGHUR CO-OPERATIVE URBAN BANK LIMITED,SHOLINGUR vs ACIT, VELLORE
ITA 1341/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
THE RANIPET TOWN CO-OPERATIVE BANK LIMITED,VELLORE vs ACIT, VELLORE
ITA 1340/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ANTONY METALS P LTD.,CHENNAI vs ITO, TIRUNELVELI
ITA 1339/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
JOHN SAW MILL P LTD.,CHENNAI vs ITO, TIRUNELVELI
ITA 1338/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ITO, CHENNAI vs PHILIP S.SAKTHIVEL, CHENNAI
ITA 69/CHNY/2016[2002-03]Status: DisposedITAT ChennaiAY 2002-03
AMMAN GRANITE EXPORT PVT. LTD.,DHARMAPURI vs ITO, CHENNAI
ITA 3392/CHNY/2016[2002-03]Status: DisposedITAT ChennaiAY 2002-03
DCIT, CHENNAI vs M/S. ROVERCO APPAREL CO. PVT. LTD., CHENNAI
ITA 2258/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
FLOWSERVE INDIA CONTROLS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1623/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
DAYAWANTI THROUGH SMT. SUNITA GUPTA (LEGAL HEIR) vs COMMISSIONER OF INCOME TAX
C.A. No.-010268-010268 - 2017ITAT SC
HON'BLE MR. JUSTICE A.M. KHANWILKAR
C I T JAIPUR vs CHIEF ENGINEER BISALPUR PROJECT
ITA/91/2011ITAT Rajasthan
PRINCIPAL COMMISSIONER OF I T JAIPUR-1 vs M/S OM METALS INFRA PROJECTS LTD
ITA/87/2016ITAT Rajasthan
C I T JAIPUR vs M/S OM METAL AND MINERALS LTD
ITA/6/2011ITAT Rajasthan
C I T JAIPUR vs M/S OM METAL and MINEARL LTD
ITA/497/2011ITAT Rajasthan
C I T JAIPUR vs M/S OM METAL INFRAPROJECTS LTD
ITA/442/2009ITAT Rajasthan
C I T JAIPUR vs M/S OM METALS INFRAPROJECTS LTD
ITA/33/2012ITAT Rajasthan
C I T JAIPUR vs M/S OM METAL and MINEARLS
ITA/246/2011ITAT Rajasthan
PR COMMISSIONER OF INCOME TAX-I JAIPUR vs M/S OM METALS INFRA PORJECTS LTD
ITA/202/2017ITAT Rajasthan
PRINCIPAL COMMISSIONER OF I T-1 JAIPUR vs M/S OM METALS INFRA PROJECTS LTD
ITA/144/2016ITAT Rajasthan
PRINCIPAL COMMISSIONER OF I T-1 JAIPUR vs M/S OM METALS INFRA PROJECTS LTD
ITA/143/2016ITAT Rajasthan
