Commissioner of Income Tax-II, vs. M/s Infotech Infin AND Trading Private Limited,
ITTA/83/2017HC TelanganaHBHC01032307201721 August 20179 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.140 citing6 SCC 121 · 2009
- Sunil Sharma v. Bachitar Singh12 citing11 SCC 425 · 2011
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