Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
SHRI HIRENBHAI REVABHAI PATEL,HUF,VISNAGAR vs THE INCOME TAX OFFICER,PATAN WARD-3, MEHSANA
ITA 70/AHD/2016[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
SHRI LALJIBHAI GANDALAL PATEL,NADIAD vs THE INCOME TAX OFFICER, WARD-4, NADIAD
ITA 366/AHD/2016[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
RAJENDRA JAYANTILAL GANDHI,BHAVNAGAR vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), AHMEDABAD
ITA 1758/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
RAJENDRA JAYANTILAL GANDHI,BHAVNAGAR vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), AHMEDABAD
ITA 1757/AHD/2016[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
RAJENDRA JAYANTILAL GANDHI,BHAVNAGAR vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), AHMEDABAD
ITA 1756/AHD/2016[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
RAJENDRA JAYANTILAL GANDHI,BHAVNAGAR vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), AHMEDABAD
ITA 1755/AHD/2016[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE ITO, WARD-6(2), AHMEDABAD vs SMT. MRUDULABEN HARSHADBHAI PATEL, AHMEDABAD
ITA 3532/AHD/2015[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
M/S. AMAR INDUSTRIES,UNJHA vs THE INCOME TAX OFFICER,WARD-2, PATAN
ITA 2609/AHD/2015[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE DCITGNR CIRCLE, GANDHINAGAR vs GUJARAT STATE SEEDS CORPORATION LTD., GANDHINAGAR
ITA 2354/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
SANGHVI FORGING & ENGG.LTD.,BARODA vs THE ACIT, CIRCLE-4, BARODA
ITA 2275/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SHRI DILIPSINH LAXMANSINH RATHOD,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-2, GODHRA
ITA 1993/AHD/2015[2005-06]Status: DisposedITAT AhmedabadAY 2005-06
THE ITO, WARD-2(5), BARODA vs SHRI SATISHKUMAR OMPRAKASH PANDEY, BARODA
ITA 1756/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ACIT,(OSD) RANGE-I, AHMEDABAD vs M/S. CAMA HOTELS LTD., AHMEDABAD
ITA 1437/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SHRI RAJ DEVENDRASINGH MAHIPATSINH,BARODA vs THE ADDL. CIT, RANGE-2, BARODA
ITA 1131/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
VISHAL ENGINEERS & GALVANIZERS,AHMEDABAD vs THE ACIT, CIRCLE-6, AHMEDABAD
ITA 1108/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
BABUL PRODUCTS PVT.LTD.,AHMEDABAD vs THE ACIT.,(OSD),RANGE-1, AHMEDABAD
ITA 553/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE ITO, WARD-6(1), AHMEDABAD vs M/S. RADHESHYAM FIBRES, AHMEDABAD
ITA 527/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
ROHIT NANDLAL TRUST,AHMEDABAD vs THE DY.CIT, CIRCLE-3, AHMEDABAD
ITA 477/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
ROHIT NANDLAL TRUST,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(4), AHMEDABAD
ITA 476/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
SHRI KULDIPKUMAR D. KAURA,BARODA vs DY. COMMISSIONER OF INCOME TAX, BARODA
ITA 3469/AHD/2014[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
THE ITO, WARD-4, ANAND vs THE VALLABH VIDHYANAGAR COMMERCIAL CO.OP. BANK LTD., ANAND
ITA 2810/AHD/2014[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
RATNA DEVELOPERS,AHMEDABAD vs THE JT.CIT, RANGE-9, AHMEDABAD
ITA 2507/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
N.K.PHARMA INDUSTRIES (NOW KNOWN AS NKP PHARMA PVT. LTD., ),AHMEDABAD vs THE ACIT, CIRCLE-6, AHMEDABAD
ITA 1575/AHD/2014[2001-02]Status: DisposedITAT AhmedabadAY 2001-02
DHARMNATH SHARES & SECURITIES PVT. LTD.,AHMEDABAD vs THE CIT-II, AHMEDABAD
ITA 1517/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
M/S. PRAVIN RATILAL SHARE AND STOCK BROKERS LTD.,AHMEDABAD vs THE ACIT, CIRCLE-3, AHMEDABAD
ITA 1342/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
SHRI DHANESH P.SONI,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-3(2), AHMEDABAD
ITA 2754/AHD/2013[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE ACIT, CIRCLE -1, SURAT vs M/S. KIRAN INDUSTRIES PVT. LTD., SURAT
ITA 2343/AHD/2013[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
FEM CARTING PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD 1(2), SURAT
ITA 2160/AHD/2013[2005-06]Status: DisposedITAT AhmedabadAY 2005-06
HARIDASPUR PARADIP RAILWAY COMPANY LTD.,BHUBANESWAR vs ACIT, CIRCLE-2(1), BHUBANESWAR
ITA 83/CTK/2016[2010-11]Status: DisposedITAT CuttackAY 2010-11
ACIT, CIRCLE-2(1), CUTTACK vs M/S. MAHIMANANDA MISHRA, CUTTACK
ITA 52/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
