Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
DCIT (E)-2(1), MUMBAI vs MANDKE FOUNDATION, MUMBAI
ITA 4108/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT (E)-2(1), MUMBAI vs SANTACRUZ RESIDENTS ASSOCIATION, MUMBAI
ITA 4103/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 16(1), MUMBAI vs DISH TV INDIA LTD, MUMBAI
ITA 3692/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 16(1), MUMBAI vs DISH TV INDIA LTD, MUMBAI
ITA 3691/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
KRUNAL INDUSTRIAL ESTATAE DEVELOPERS P.LTD,MUMBAI vs ITO 4(2)(4), MUMBAI
ITA 307/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DISH TV INDIA LTD,MUMBAI vs ASST CIT RG 16(1), MUMBAI
ITA 3062/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DISH TV INDIA LTD,MUMBAI vs ASST CIT RG 11(1), MUMBAI
ITA 3061/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 19(2)(5), MUMBAI vs PUSHPAK METAL INDUSTRIES, MUMBAI
ITA 2508/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
FEDERATION OF INDIAN PILOTS,MUMBAI vs CHIEF CIT 1, NAVI MUMBAI
ITA 5527/MUM/2015[2014-15]Status: DisposedITAT MumbaiAY 2014-15
PROTHIOUS ENGINEERING SERVICE P.LTD,MUMBAI vs DCIT 8(2), MUMBAI
ITA 1001/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 2(2)(3), MUMBAI vs MONSOON TRADING CO.LTD, MUMBAI
ITA 898/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MUDRA LIFESTYLE LTD,MUMBAI vs ASST CIT CEN CIR 38, MUMBAI
ITA 1313/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
BUILDBYTE.COM (INDIA) P. LTD,MUMBAI vs ACIT CEN CIR 36, MUMBAI
ITA 7350/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
SRI GANPATHI SWAMIJI CONSTRUCITON,MUMBAI vs ASST CIT CEN CIR 2, THANE
ITA 2108/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO-(EXEMPTIONS)-WARD-3, BANGALORE vs M/S. SRI KESHAVA TRUST, BANGALORE
ITA 1510/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S. MILLENIUM AUTOMATION & SYSTEM LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5698/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
THE MANTOLA COOPERATIVE THRIFT & CREDIT SOCIETY,NEW DELHI vs ITO, NEW DELHI
ITA 2829/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. HIGH LINK INVESTMENT PVT. LTD., NEW DELHI
ITA 159/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. VRV FOODS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6639/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
KIRPA RAM BROS. HUF,NEW DELHI vs ACIT, NEW DELHI
ITA 6577/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ENRON GLOBAL EXPLORATION & PRODUCTION INC vs ACIT, (O.S.D) RANGE-1,
ITA 380/DEL/2005[2001-2002]Status: DisposedITAT DelhiAY 2001-2002
M/S. VANESA HERBALS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6547/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. LEMON TREE HOTELS (P) LTD., NEW DELHI
ITA 6070/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. FOX MANDAL & CO.,NEW DELHI vs DCIT, NEW DELHI
ITA 5651/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. CHIMANLAL SINGHEE,NEW DELHI vs DCIT, NEW DELHI
ITA 5464/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
SMT. SUNITA THUKRAL,DELHI vs ITO, NEW DELHI
ITA 3527/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
MRS. VEENA TALWAR,NEW DELHI vs ACIT, NEW DELHI
ITA 1820/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
VISHWA DHARMAYATAN,NEW DELHI vs DCIT, NEW DELHI
ITA 1626/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
THE NELLIMOODU SERVICE CO-OPERATIVE BANK LTD. NO.2639 vs THE INCOME TAX OFFICER
WP(C)/32005/2017ITAT Kerala
C I T JAIPUR vs VIVEK JAIN
ITA/6/2013ITAT Rajasthan
