Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
M/S. SHYAM MEMORIAL WELFARE SOCIETY,NEW DELHI vs DCIT, SONEPAT
ITA 4092/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. DINESH PANDEY,NOIDA vs ACIT, NEW DELHI
ITA 3294/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
THE COMMISSIONER OF INCOME TAX, COCHIN vs LORD KRISHNA BANK LTD., NEW INDIAN EXPRE
ITA/718/2009ITAT Kerala
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC
THE MADAVOOR SERVICE CO-OPERATIVE BANK LTD NO. T 231 vs THE INCOME TAX OFFICER
WP(C)/30071/2017ITAT Kerala
PR. COMMISSIONER OF vs M/S MYSORE MERCANTILE CO LTD
ITA/300/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME TAX(CENTRAL) vs M/S P.H.MOHAMMED KUNJU AND BROTHERS,KOCH
ITA/92/2011ITAT Kerala
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC
THE COMMISSIONER OF INCOME TAX vs M/S FLYTXT TECHNOLOGY P. LTD.
ITA/47/2015ITAT Kerala
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC
PR COMMISSIONER OF IT JAIPUR vs M/S GVK JAIPUR EXPRESSWAY LTD
ITA/232/2016ITAT Rajasthan
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S.JOY ALUKKAS (INDIA) PVT. LTD
ITA/112/2016ITAT Kerala
THE COMMISSIONER OF INCOME TAX vs M/S.LORD KRISHNA BANK LTD
ITA/348/2009ITAT Kerala
SHRI AMIT ASHOKRAJ KAPOOR,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), AHMEDABAD
ITA 2401/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
SHRI JITENDRA AMBALAL PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3, MEHSANA
ITA 649/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
PRADIP SHANTILAL SHAH,AHMEDABAD vs ASSTT. COMMISSIONER OF INCOME TAX, AHMEDABAD
ITA 241/AHD/2015[1993-94]Status: DisposedITAT AhmedabadAY 1993-94
THE ITO, WARD-2(1)(1), AHMEDABAD vs GUJARAT CRAFT INDUSTRIES PVT. LTD., AHMEDABAD
ITA 2348/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
THE DCIT, CIRCLE- 5(3), AHMEDABAD vs SHRI PRAVIN SHRIPAL JAIN, AHMEDABAD
ITA 162/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ACIT,(OSD), CIRCLE-9, AHMEDABAD vs SHRI PARESHKUMAR RAMANLAL JANI, AHMEDABAD
ITA 3022/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SHRI ANILKUMAR ISHWARBHAI BHOI,BARODA vs THE INCOME TAX OFFICER, WARD-1, GODHRA
ITA 1833/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SMT. SEEMA AJAY RANKA,BARODA vs THE ADDL. CIT., RANGE-2, BARODA
ITA 3019/AHD/2013[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
ACIT, CUTTACK vs PARADIP PORT TRUST, JAGATSINGHPUR
ITA 122/CTK/2015[2011-12]Status: DisposedITAT CuttackAY 2011-12
M/S. SREERAM TRADERS,CUTTACK vs CIT, CUTTACK, CUTTACK
ITA 447/CTK/2014[2010-11]Status: DisposedITAT CuttackAY 2010-11
JOYDURGA LIBRARY,KOLKATA vs JCIT, RG-37, KOLKATA, KOLKATA
ITA 481/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
NEETHA SUNEEL SHAH,CHENNAI vs ITO NON CORPORATE WARD 5(2), CHENNAI
ITA 1741/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
UDAYAKUMAR RUDRAKUMAR,CHENNAI vs ACIT, CHENNAI
ITA 2756/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SRI MOIZ SHABBIR VADNAGENWALA,CHENNAI vs ACIT, CHENNAI
ITA 272/CHNY/2016[2009-2010]Status: DisposedITAT ChennaiAY 2009-2010
ASST CIT CEN CIR 38, MUMBAI vs MUDRA LIFESTYLE LTD, MUMBAI
ITA 1673/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ASST CIT CEN CIR 38, MUMBAI vs MUDRA LIFESTYLE LTD, MUMBAI
ITA 1672/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MUDRA LIFESTYLE LTD,MUMBAI vs ASST CIT CEN CIR 38, MUMBAI
ITA 1602/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MUDRA LIFESTYLE LTD,MUMBAI vs ASST CIT CEN CIR 38, MUMBAI
ITA 1601/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MUDRA LIFESTYLE LTD,MUMBAI vs ASST CIT CEN CIR 38, MUMBAI
ITA 1314/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO (E) 2 (3), MUMBAI vs SETH WALCHAND HIRACHAND LOKA KALYAN TRUST, MUMBAI
ITA 4143/MUM/2017[2012-2013]Status: DisposedITAT MumbaiAY 2012-2013