Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
M/S.POORNAPRAJNA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD.,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 2022/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S.POORNAPRAJNA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD.,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 2021/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S.POORNAPRAJNA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD.,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 2020/BANG/2016[2007-2008]Status: DisposedITAT BangaloreAY 2007-2008
MRS.KAVITA TIWARI,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1916/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
FAIR ISSAC INDIA SOFTWARE PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 1522/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
M/S ARIBA TECHNOLOGIES INDIA PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 1592/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ITO, BANGALORE vs M/S ARIBA TECHNOLOGIES INDIA PVT. LTD., BANGALORE
ITA 1540/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT vs SANDUR MANGNIES AND IRON ORES LTD.,
ITA 585/BANG/2013[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S THE SANDUR MANGANESE & IRON ORES LTD.,BELLARY vs DCIT, BELLARY
ITA 559/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S THE SANDUR MANGANESE & IRON ORES LTD.,BELLARY vs DCIT, BELLARY
ITA 558/BANG/2013[2007-08]Status: DisposedITAT BangaloreAY 2007-08
TNT EXPRESS WORLDWIDE UK LIMITED,U.K vs ADIT, BANGALORE
ITA 1262/BANG/2012[2006-07]Status: DisposedITAT BangaloreAY 2006-07
PADAM KUMAR MITTAL,KHATAULI vs ITO, KHATAULI, KHATAULI
ITA 3823/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
SAMSAD ALI,DELHI vs ITO, NEW DELHI
ITA 1866/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
SHRI DINESH YADAV,NEW DELHI vs ITO, GURGAON
ITA 141/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
SH. MUKHA SINGH,KARNAL vs ITO, KARNAL
ITA 1392/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. LAKHA SINGH,KARNAL vs ITO, KARNAL
ITA 1390/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. PUNEET SINGH,KARNAL vs ACIT, KARNAL
ITA 1388/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. DOLF LEASING LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1335/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. JINDAL SECURITIES (P) LTD.,DELHI vs ITO, NEW DELHI
ITA 1008/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NEW DELHI vs M/S GD GOENKA PVT. LTD., NEW DELHI
ITA 6553/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
SHRI HARISH CHANDRA BATRA,DEHRADUN vs ACIT, DEHRADUN
ITA 264/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs GLOBAL HEALTHLINE PVT. LTD., DELHI
ITA 255/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. HOUSTON TECHNOLOGIES LTD., NEW DELHI
ITA 233/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. GULSHAN POLYOLS LTD., DELHI
ITA 230/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
GARDEN SILK MILLS LTD.,SURAT vs ITO, NEW DELHI
ITA 167/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO (EXEMPTIONS), NEW DELHI vs M/S. INDIAN NATIONAL THEATRE TRUST, NEW DELHI
ITA 165/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. GLOBAL VANTEDGE PRIVATE LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 5608/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs SH. DEVI DASS, NEW DELHI
ITA 489/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs SH. PRADEEP KUMAR SHARMA, DELHI
ITA 461/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. MADHUSUDAN WOODCRAFT P. LTD., NEW DELHI
ITA 4192/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10