Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
ACIT, SAMBALPUR vs M/S MAHANADI COALFIELDS LTD, SAMBALPUR
ITA 396/CTK/2013[2008-09]Status: DisposedITAT CuttackAY 2008-09
ACIT, SAMBALPUR vs M/S MAHANADI COALFIELDS LTD, SAMBALPUR
ITA 395/CTK/2013[2007-08]Status: DisposedITAT CuttackAY 2007-08
SUBHASHREE ENTERPRISES,SAMBALPUR vs ACIT, SAMBALPUR
ITA 378/CTK/2013[2009-10]Status: DisposedITAT CuttackAY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs M/S MITTAL PIGMENTS PVT. LTD., KOTA
ITA 679/JPR/2017[2012-13]Status: DisposedITAT JaipurAY 2012-13
SHRI ANIL KUMAR,DELHI vs INCOME TAX OFFICER, WARD-2-1, JAIPUR
ITA 677/JPR/2017[2013-14]Status: DisposedITAT JaipurAY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs M/S TOLARAM SATYADEV AGRO PVT. LTD., KOTA
ITA 672/JPR/2017[2013-14]Status: DisposedITAT JaipurAY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs SUDHA HOSPITAL & MEDICAL RESEARCH CENTRE, KOTA
ITA 671/JPR/2017[2014-15]Status: DisposedITAT JaipurAY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs M/S NARESH KUMAR MANOJ KUMAR, KOTA
ITA 670/JPR/2017[2013-14]Status: DisposedITAT JaipurAY 2013-14
SUBHASH PARETA,KOTA vs ACIT, KOTA
ITA 434/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
BHAWANI SINGH RATHORE,JAIPUR vs ITO, JAIPUR
ITA 521/JPR/2014[2007-08]Status: DisposedITAT JaipurAY 2007-08
SURENDER KUMAR PANCHOLI,JAIPUR vs ACIT(OSD), JAIPUR
ITA 503/JPR/2014[2008-09]Status: DisposedITAT JaipurAY 2008-09
M/S KEERTHI ENTERPRISES vs THE STATE OF KARNATAKA
WP/42694/2017ITAT Karnataka
VINEET KOTHARI
SRI. B.V.SAMPATH vs THE COMMISSIONER OF INCOME TAX
WP/40842/2017ITAT Karnataka
VINEET KOTHARI
The Prl Commissioner of Income Tax (Exemptions) vs Institute of Development and Research in Banking Technology
ITTA/71/2017ITAT Telangana
ABHINAND KUMAR SHAVILI,V RAMASUBRAMANIAN
PR. COMMISSIONER OF INCOME TAX- 7 vs M/S REGENT AUTOMOBILES PVT. LTD.
ITA/780/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 vs ANAND PERSHAD JAISWAL,
ITA/776/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR. COMMISSIONER OF INCOME TAX, DELHI-8 vs OKS SPAN TECH. PVT. LTD.
ITA/789/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR.COMMOSSIONER OF INCOME TAX-7 vs M/S OSCAR INVESTMENT LTD.
ITA/779/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs HI-ENERGY REALTORS PVT. LTD.
ITA/778/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
GEORGETTE TRADECOM PVT. LTD.,KOLKATA vs ITO, WD-2(3), KOLKATA, KOLKATA
ITA 451/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S SHREEKUNJ SECURITIES PVT. LTD.,KOLKATA vs ITO, WD-3(1), KOLKATA, KOLKATA
ITA 308/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CHENNAI vs CHARUMATHY SESHADRI, CHENNAI
ITA 886/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs LUCAS TVS LIMITED, CHENNAI
ITA 331/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
VINBROS & CO.,CHENNAI vs ITO, PONDICHERRY
ITA 221/CHNY/2017[2007-08]Status: HeardITAT ChennaiAY 2007-08
SHRI MOHANKUMAR INDUSTRIES,CHENNAI vs ITO NON CORPORATE WARD 2(2), CHENNAI
ITA 1543/CHNY/2017[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ITO, CHENNAI vs INDO OVERSEAS FILMS, CHENNAI
ITA 1423/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ITO, CHENNAI vs INDO OVERSEAS FILMS, CHENNAI
ITA 1422/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ACIT, CHENNAI vs NEOVIA LOGISTICS SERVICES INDIA PRIVATE LIMITED, CHENNAI
ITA 1945/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
MAFATSINGH MANSINGH PARMAR,THANE vs ACIT CIR 1, KALYAN
ITA 59/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KGA INVESTMENTS,MUMBAI vs ITO 17(2)(1), MUMBAI
ITA 3774/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14