Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
ITO 3(1)(2), MUMBAI vs BRINDABAN BUILDERS P.LTD, MUMBAI
ITA 3453/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ALL INDIA MANUFACTURES ORGANIZATION,MUMBAI vs ITO WD 2(1)(1), MUMBAI
ITA 3437/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RAJENDRA TUBES & FITTINGS,MUMBAI vs ITO WD 19(3)(1), MUMBAI
ITA 3431/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO (E) 2(3), MUMBAI vs KUTCHI KADVA PTIDAR GNYATI TRUST FUND, MUMBAI
ITA 3308/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
BRIGHT STEEL CENTRE,MUMBAI vs ITO 19(1)(2), MUMBAI
ITA 3005/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
JUS TEXTILES LTD,THANE vs ASST CIT CIR 15(2)(1), MUMBAI
ITA 2985/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 2(3), MUMBAI vs HELLIOS TUBEALLOYS P. LTD, MUMBAI
ITA 2791/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHASHI KUMAR S. NAIR,THANE vs ITO 19(3)(4),
ITA 6811/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BHOOMI ELEGANT,MUMBAI vs DCIT 15(3), MUMBAI
ITA 5563/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 3, MUMBAI vs RAMNIK SUSHIL CHAUDHARY, THANE
ITA 5380/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RAFAT ADIL LATIF,MUMBAI vs ITO WD 17(3)(4), MUMBAI
ITA 5852/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CIR 2(2)(1), MUMBAI vs INDUSTRIAL INVESTMENT TRUST LTD, MUMBAI
ITA 5628/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO WD 3(1), KALYAN vs BHARAT R VALIA, DOMBIVALI
ITA 5357/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CIR 2(2)(2), MUMBAI vs YUESEN LOGISTICS INDIA LTD, MUMBAI
ITA 5323/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASHTVINAYAKA CONSTRUCTION,NAVI MUMBAI vs JCIT CIR 22(3), MUMBAI
ITA 3883/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CIR 28(1), NAVI MUMBAI vs ASHTAVINAYAKA CONSTRUCTION, NAVI MUMBAI
ITA 3821/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BRIGHT STAR CORPORATION,MUMBAI vs ITO WD 16(3)(2), MUMBAI
ITA 3609/MUM/2015[2001-02]Status: DisposedITAT MumbaiAY 2001-02
SURENDRA A KOTADIA,MUMBAI vs ASST CIT CEN CIR 35`, MUMBAI
ITA 3549/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NAZNEEN FAROOQ SARANG,MUMBAI vs DCIT CEN CIR 36, MUMBAI
ITA 3228/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
NAZNEEN FAROOQ SARANG,MUMBAI vs DCIT CEN CIR 36, MUMBAI
ITA 3227/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
NAZNEEN FAROOQ SARANG,MUMBAI vs DCIT CEN CIR 36, MUMBAI
ITA 3226/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
NAZNEEN FAROOQ SARANG,MUMBAI vs DCIT CEN CIR 36, MUMBAI
ITA 5201/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
NAZNEEN FAROOQ SARANG,MUMBAI vs DCIT CEN CIR 36, MUMBAI
ITA 5200/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
NAZNEEN FAROOQ SARANG,MUMBAI vs DCIT CEN CIR 36, MUMBAI
ITA 5199/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
NAZNEEN FAROOQ SARANG,MUMBAI vs DCIT CEN CIR 36, MUMBAI
ITA 5198/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
NAZNEEN FAROOQ,MUMBAI vs D.C.I.T. CENTRAL RANGE - 36, MUMBAI
ITA 1458/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
J.N. JEWELLERY HOUSE PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3654/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
J.N. JEWELLERY HOUSE PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3653/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
J.N. JEWELLERY HOUSE PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3652/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
MOOL CHAND YADAV,DELHI vs DCIT, GHAZIABAD
ITA 6609/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12