The Prl Commissioner of Income Tax (Exemptions) vs. Institute of Development and Research in Banking Technology
ITTA/71/2017HC TelanganaHBHC01028334201709 October 2017Bench: ABHINAND KUMAR SHAVILI,V RAMASUBRAMANIAN18 pages
Cases cited in this judgment(4)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Usha International Ltd.231 citing25 Taxmann.com 200 · 2012 · HC · Read judgment
- Indian & Eastern Newspaper Society v. CIT205 citing2 Taxmann.com 197 · 1979 · SC
- 1. Assistant Commissioner of Income Tax v. Marico Ltd.31 citing117 Taxmann.com 244 · 2020 · SC
- Dell India (P.) Ltd. v. Joint Commissioner of Income Tax, Bangalore15 citing123 Taxmann.com 468 · 2021 · HC
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