Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
INCOME TAX OFFICER (EXEMPTION) WARD, BARODA vs GUJARAT ENVIRONMENT SERVICE SOCIETY, ANAND
ITA 2520/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ITO, WARD-3, ANAND vs GUJARAT ENVIRONMENT SERVICE SOCIETY, ANAND
ITA 1233/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE DCIT, CIRCLE-1, AHMEDABAD vs M/S. ARVIND MILLS LTD., AHMEDABAD
ITA 292/AHD/2014[2004-05]Status: DisposedITAT AhmedabadAY 2004-05
SHRI BIPINKUMAR HIRALAL SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(1), AHMEDABAD
ITA 2163/AHD/2014[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
SWASTHYA BIKASH SAMITI,CUTTACK vs ACIT, CIRCLE-2(1), CUTTACK
ITA 63/CTK/2016[2003-04]Status: DisposedITAT CuttackAY 2003-04
ORISSA GENERAL CENTRE,CUTTACK vs CIT(EXEMPTIONS), HYDERABAD
ITA 179/CTK/2016[]Status: DisposedITAT Cuttack
M/S. KALINGA MINING CORPORATION PVT. LTD.,CUTTACK vs ACIT, CIRCLE-2(2), CUTTACK
ITA 118/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
M/S. JBS CAPACITORS PVT. LTD.,BHUBANESWAR vs DCIT, CPS-TDS, GHAZIABAD,
ITA 112/CTK/2016[2014-15]Status: DisposedITAT CuttackAY 2014-15
BRAJA KISHORE DAS,SAMBALPUR vs DCIT, CIRCLE-1, SAMBALPUR
ITA 110/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
ACIT, BHUBANESWAR vs INDIAN METALS & FERRO ALLOYS LTD, BHUBANESWAR
ITA 73/CTK/2014[2007-08]Status: DisposedITAT CuttackAY 2007-08
INDIAN METALS AND FERRO ALLOY LTD,BHUBANESWAR vs ACIT, BHUBANESWAR
ITA 47/CTK/2014[2007-08]Status: DisposedITAT CuttackAY 2007-08
SHRI SANDEEP CHHABRA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ITA 705/JPR/2017[2013-14]Status: DisposedITAT JaipurAY 2013-14
GEET MEDICALS,JAIPUR vs ITO, JAIPUR
ITA 701/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
SNEH GUPTA,JAIPUR vs ITO, JAIPUR
ITA 698/JPR/2016[2009-10]Status: DisposedITAT JaipurAY 2009-10
PR.COMMISSIONER OF vs M/S IGEFI SOFTWARE INDIA P.LTD.,
ITA/70/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
BENTLY NEVADA LLC vs COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI - I
ITA/835/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
BENTLY NEVADA LLC vs COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI - I
ITA/833/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
M/S AVALON BUSINESS ASSOCIATES vs PR. COMMISSIONER OF INCOME TAX-14 & ANR.
ITA/892/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
BENTLY NEVADA LLC vs COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI -I
ITA/832/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
BENTLY NEVADA LLC vs COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI - I
ITA/831/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
BENTLY NEVADA LLC vs COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI - I
ITA/834/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ITO, WARD - 31(1), KOLKATA, KOLKATA vs MAHESH KUMAR SINGHANIA (HUF), KOLKATA
ITA 1387/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
M/S ARMSTRONG TRACOM PVT. LTD.,KOLKATA vs ITO, WD-4(3), KOLKATA, KOLKATA
ITA 906/KOL/2016[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
M/S SATABDI VINCOM PVT. LTD.,KOLKATA vs ITO, WD-6(1), KOLKATA, KOLKATA
ITA 428/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S QUADRO INFO TECHNOLOGIES PVT. LTD.,KOLKATA vs ITO, WD-1(4), KOLKATA, KOLKATA
ITA 307/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ITO, WD-2(2), KOLKATA, KOLKATA vs M/S CITY MALL VIKASH PVT. LTD., KOLKATA
ITA 183/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DONGFANG ELECTRIC CORPORATION,KOLKATA vs DCIT, INTERNATIONAL TAXATION 1(1), KOLKATA, KOLKATA
ITA 487/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIRCLE-12(2), KOLKATA, KOLKATA vs M/S. SIMPLEX INFRASTRUCTURES LTD., KOLKATA
ITA 141/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
DCIT, CIRCLE-12(2), KOLKATA, KOLKATA vs M/S. SIMPLEX INFRASTRUCTURES LTD., KOLKATA
ITA 140/KOL/2015[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
ITO, WD-53(2), KOLKATA, KOLKATA vs SHRI GOUTAM KUMAR KUNDU, KOLKATA
ITA 592/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
