Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
DONGFANG ELECTRIC CORPORATION,KOLKATA vs DDIT (IT)-1(1), KOLKATA, KOLKATA
ITA 572/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
IDEA VINIMAY PVT. LTD.,KOLKATA vs CIT, KOLKATA-1, KOLKATA
ITA 546/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
AXIS DEALERS PVT. LTD.,KOLKATA vs CIT, KOLKATA-1, KOLKATA
ITA 544/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
ITO, WARD-11(4), KOLKATA, KOLKATA vs M/S. SENCO GOLD IMPEX PVT. LTD., KOLKATA
ITA 2194/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
DCIT, CIRCLE-12(1), KOLKATA, KOLKATA vs M/S. HINDUSTAN GUM & CHEMICALS LTD., KOLKATA
ITA 2161/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
HINDUSTAN GUM & CHEMICALS LTD.,KOLKATA vs DCIT, CIRCLE - 12, KOLKATA, KOLKATA
ITA 1798/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DCIT, CIR-4, KOLKATA, KOLKATA vs M/S AMALGAMATED PLANTATIONS PVT LTD, KOLKATA
ITA 1358/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
HARESH A. DHAKAN,MUMBAI vs DCIT 1(3)(1), MUMBAI
ITA 99/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 27(2)(1), NAVI MUMBAI vs KAUSHAL R. SHETH, MUMBAI
ITA 916/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
IIJIN ELECTRIC COMPANY LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION ) CIRCLE-2(2)(1), MUMBAI
ITA 5616/MUM/2017[2014-15]Status: DisposedITAT MumbaiAY 2014-15
S.V. TRADERS,MUMBAI vs ITO 32(3)(4), MUMBAI
ITA 3938/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 11(2)(1), MUMBAI vs SHREE GANESH RETAILS P.LTD, MUMBAI
ITA 3905/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
WHITEN COLOUR INDUSTRIES P.LTD,MUMBAI vs ITO 8(3)(4), MUMBAI
ITA 3822/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
MARTIN AND HARRIS LABORATORIES LTD,MUMBAI vs PR CIT 1, MUMBAI
ITA 3465/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 19(3)(1), MUMBAI vs RATNARAM K CHOUDHARY, MUMBAI
ITA 3441/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LOKHANDWALA NESTINGS P. LTD,MUMBAI vs PR CIT 12, MUMBAI
ITA 2731/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SANJAY CHEMICALS INDIA P.LTD,MUMBAI vs DCIT CEN CIR 2(3), MUMBAI
ITA 2380/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SANJAY CHEMICALS INDIA P.LTD,MUMBAI vs DCIT CEN CIR 2(3), MUMBAI
ITA 2374/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MRUNAL RAHUL WARADKAR,MUMBAI vs DCIT 15(2), MUMBAI
ITA 2368/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT CIR 28(2), NAVI MUMBAI vs KASI SYAMALA REDDY, NAVI MUMBAI
ITA 2338/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 19(2), MUMBAI vs NAOZER B. BALDAWALA, MUMBAI
ITA 233/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 6(2)(3), MUMBAI vs DIVYA INFOTECH P. LTD, MUMBAI
ITA 2328/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ALLIANCE HOTELS,MUMBAI vs DCIT 12(1), MUMBAI
ITA 2285/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BRT LTD,MUMBAI vs ASST CIT CIR 2(1)(1), MUMBAI
ITA 2001/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
POLAR STAR,MUMBAI vs ACIT 19(2), MUMBAI
ITA 1995/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 20(1)(2), MUMBAI vs ASHIK ALI HUSAIN ALI UNWALA, MUMBAI
ITA 1787/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KAUSHAL RAJESJ SHETH,MUMBAI vs ITO 15(3)(1), MUMBAI
ITA 1109/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 15(1)(2), MUMBAI vs BHARAT WIRES ROPES LTD, MUMBAI
ITA 96/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CEN CIR 2(1), MUMBAI vs DHANERA DIAMONDS, MUMBAI
ITA 6310/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 5(1)(2), MUMBAI vs D. NAVINCHANDRA EXPORTS P.LTD, MUMBAI
ITA 6304/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12