Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
DCIT 5(1)(1), MUMBAI vs AKSHAR IMPEX P.LTD, MUMBAI
ITA 6292/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT - 19(3), MUMBAI vs SUJAN SINGH S. DEORA, MUMBAI
ITA 6060/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT - 19(3), MUMBAI vs SUJAN SINGH S. DEORA, MUMBAI
ITA 6059/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT - 19(3), MUMBAI vs SUJAN SINGH S. DEORA, MUMBAI
ITA 6058/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PRISTINE ENGINEERING SERVICES,MUMBAI vs DCIT - 20(2), MUMBAI
ITA 5879/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SUJANSINGH DEORA,MUMBAI vs ITO 16(1)(3), MUMBAI
ITA 5716/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SUJANSINGH DEORA,MUMBAI vs ITO 19(3)(4), MUMBAI
ITA 5715/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SUJANSINGH DEORA,MUMBAI vs ITO 16(1), MUMBAI
ITA 5714/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAJENDRA MADHANI,MUMBAI vs ASST CIT 15(1), MUMBAI
ITA 5528/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
HOTEL LEELAVENTURE LTD,MUMBAI vs ADDL CIT RG 8(2), MUMBAI
ITA 50/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
VALUELINE EQUITIES P.LTD,MUMBAI vs ITO 4(2)(2), MUMBAI
ITA 4/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SAMPADA CHEMICALS LTD,MUMBAI vs DCIT CC 3(3), MUMBAI
ITA 3773/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NUSRAT MUSTAFA RASIWALA,MUMBAI vs PR CIT 25, MUMBAI
ITA 3596/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RAJIV R. AHUJA,MUMBAI vs JCIT 25(2), MUMBAI
ITA 3233/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
M/S M.P. RECYCLING CO PVT. LTD.,MUMBAI vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-6, MUMBAI
ITA 3126/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
M/S LAVGAN DOCKYARD PVT. LTD,MUMBAI vs THE INCOME TAX OFFICER WAR9(2)(2), MUMBAI
ITA 3124/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHUPINDERPAL WALIA,MUMBAI vs ITO 19(3)(1), MUMBAI
ITA 21/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SUNLAND METAL RECYCLING INDUSTRIES,DELHI vs ASST CIT CIR 14(1), MUMBAI
ITA 1587/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 4(2)(1), MUMBAI vs VIBRANT SECURITES P.LTD, MUMBAI
ITA 142/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT CIR 7(1)(1), MUMBAI vs GOLDMAN SACHS ASSETS MANAGEMENT (INDIA) P.LTD, MUMBAI
ITA 10/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 10(1)(1), MUMBAI vs HOTEL LEELA VENTURE LTD, MUMBAI
ITA 5825/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
LATE SHRI HARSHAD S. MEHTA,MUMBAI vs DCIT CEN CIR 23, MUMBAI
ITA 5803/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
LATE SHRI HARSHAD S. MEHTA,MUMBAI vs DCIT CEN CIR 23, MUMBAI
ITA 5802/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 18(3), MUMBAI vs GOPAL LALCHAND TALREJA, MUMBAI
ITA 537/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
FUCHS LUBRICANTS (INDIA) P.LTD,MUMBAI vs DCIT CIR 6(2), MUMBAI
ITA 5111/MUM/2015[2002-03]Status: DisposedITAT MumbaiAY 2002-03
MIRAH DEKOR P. LTD,MUMBAI vs ACIT CEN CIR 14, MUMBAI
ITA 4952/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MIRAH REALTORS P. LTD,MUMBAI vs ACIT CEN CIR 14, MUMBAI
ITA 4951/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MIRAH REALTORS P. LTD,MUMBAI vs ACIT CEN CIR 14, MUMBAI
ITA 4950/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
GOPAL LALCHAND TALREJA,MUMBAI vs ASST CIT 14(3), MUMBAI
ITA 43/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DANISH MERCHANT,MUMBAI vs DCIT CEN CIR 25, MUMBAI
ITA 3615/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11