Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
SMT ARTI KHANNA(THROUGH L/H SANJAY KHANNA),NEW DELHI vs ACIT, NEW DELHI
ITA 1895/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
SMT ARTI KHANNA(THROUGH L/H SANJAY KHANNA),NEW DELHI vs ACIT, NEW DELHI
ITA 1894/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
SH. SATYENDRA VERMA,NEW DELHI vs ITO, SHAMLI
ITA 807/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
JCIT(TDS), DEHRADUN vs M/S. STATE BANK OF INDIA, DEHRADUN
ITA 6790/DEL/2014[2012-13]Status: DisposedITAT DelhiAY 2012-13
JCIT(TDS), DEHRADUN vs M/S. STATE BANK OF INDIA, DEHRADUN
ITA 6789/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
JCIT(TDS), DEHRADUN vs M/S. STATE BANK OF INDIA, DEHRADUN
ITA 6788/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. SINGH AUTO LINK PVT. LTD.,BULANDSHAHR vs DCIT, BULANDSHAHR
ITA 6770/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
ANACK SALES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5771/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. PRECISION PIPES & PROFILES CO. LTD., NEW DELHI
ITA 5713/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, ROHTAK vs M/S. SHANDONG TIEJUN ELECTRIC POWER ENGINEERING CO. LTD., JHAJJAR
ITA 3091/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
ADDL. CIT, BULANDSHAHR vs M/S. ZILA SAHKARI BANK LTD, BULANDSHAHR
ITA 6730/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. PRAVEEN INDUSTRIES PVT. LTD., DELHI
ITA 2239/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S PRAVEEN INDUSTRIES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1790/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
BHARAT HEAVY ELECTRICAL LTD. vs DCIT, CO. CIRCLE-2(1),
ITA 1835/DEL/2006[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
AKSHAY COMMERCIAL PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 4153/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
AKSHAY COMMERCIAL PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 4152/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
AKSHAY COMMERCIAL PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 4151/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
AKSHAY COMMERCIAL PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 4156/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
AKSHAY COMMERCIAL PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 4155/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
AKSHAY COMMERCIAL PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 4154/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. JINDAL PHOTO LTD., NEW DELHI
ITA 5201/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NEW DELHI vs M/S. JINDAL PHOTO LTD., NEW DELHI
ITA 5200/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs M/S. JINDAL PHOTO LTD., NEW DELHI
ITA 5199/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
THE COMMISSIONER OF INCOME-TAX vs M/S BANGALORE METRO RAIL
ITA/658/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME-TAX vs M/S BANGALORE METRO RAIL
ITA/657/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PR. COMMISSIONER OF INCOME TAX-6 vs MOTHERSON SUMI SYSTEMS LTD.
ITA/893/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
SMT PUSHPA RAJAWAT vs C I T JAIPUR AND ANOTHER
ITA/205/2015ITAT Rajasthan
I.T.O., WARD-1(1), ALIGARH vs SH. SUMIT JUNEJA, ALIGARH
ITA 346/AGR/2016[2011-12]Status: DisposedITAT AgraAY 2011-12
RAVI KUMAR AGARWAL, HUF,AGRA vs I.T.O.-2(4), AGRA
ITA 229/AGR/2016[2008-09]Status: DisposedITAT AgraAY 2008-09
SMT. URVI AMRISH PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(3)(12), AHMEDABAD
ITA 2679/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
