Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,152 total)

ACIT, NEW DELHI vs M/S. ODEON BUILDERS PVT. LTD., NEW DELHI

ITA 5036/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
17/11/2017

WESTERNGECO INTERNATIONAL LTD.,GURGAON vs DDIT, DEHRADUN

ITA 1653/DEL/2012[2006-07]Status: PendingITAT DelhiAY 2006-07
17/11/2017

ACIT, NEW DELHI vs SH. D.K. JAIN, NEW DELHI

ITA 1485/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
17/11/2017

ITO, NEW DELHI vs M/S. JUNEJA NAGPAL CONSTRUCTIONS PVT. LTD., NEW DELHI

ITA 331/DEL/2010[2005-06]Status: PendingITAT DelhiAY 2005-06
17/11/2017

ITO, NEW DELHI vs M/S. JUNOON CAPITAL SERVICES PVT. LTD., NEW DELHI

ITA 329/DEL/2010[2005-06]Status: PendingITAT DelhiAY 2005-06
17/11/2017

ITO, NEW DELHI vs M/S. JUNOON CAPITAL SERVICES PVT. LTD., NEW DELHI

ITA 328/DEL/2010[2000-01]Status: PendingITAT DelhiAY 2000-01
17/11/2017

SH. RAM NIWAS,KARNAL vs ITO, KARNAL

ITA 2240/DEL/2017[2007-08]Status: DisposedITAT DelhiAY 2007-08
17/11/2017

SMT. ROSHANI DEVI,KARNAL vs ITO, KARNAL

ITA 2239/DEL/2017[2007-08]Status: DisposedITAT DelhiAY 2007-08
17/11/2017

ITO, NEW DELHI vs M/S. NIDHI AUTO (P) LTD., NEW DELHI

ITA 2420/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
17/11/2017

M/S G V K JAIPUR-KISHANGRAH EXPRE vs ADDL.COMMISSIONER OF I T JAIPUR

ITA/622/2009ITAT Rajasthan
16/11/2017

KANNAN DEVAN HILLS PLANTATIONS COMPANY PVT LTD vs THE ASSISTANT COMMISSIONER OF INCOME TAX

ITA/48/2015ITAT Kerala
16/11/2017

PR. COMMOISSIONER OF INCOME TAX (CENTRAL), GURGAON vs SH RANJIT SINGH GILL

ITA/370/2017ITAT Punjab & Haryana
16/11/2017

C I T-1 JAIPUR vs M/S RAJ BOMBAY TRANSPORT P LTD

ITA/66/2014ITAT Rajasthan
16/11/2017

I.T.O., WARD-1, ALIGARH vs SAHRA CITY HOMES ALIGARH, ALIGARH

ITA 429/AGR/2011[2006-07]Status: DisposedITAT AgraAY 2006-07
16/11/2017

D.C.I.T., CIRCLE-2, GWALIOR vs M/S PREM MOTORS PVT LTD., GWALIOR

ITA 327/AGR/2014[2010-11]Status: DisposedITAT AgraAY 2010-11
16/11/2017

SHRI PRAHLAD S. MEHTA L/H OF LATE RAJPAL P. MEHTA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-10(3) NOW WARD-5(2)(3), AHMEDABAD

ITA 796/AHD/2016[2004-05]Status: DisposedITAT AhmedabadAY 2004-05
16/11/2017

GOPICHAND CHHABARIA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(1), NOW WARD-1(2)(2), AHMEDABAD

ITA 433/AHD/2016[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
16/11/2017

TEXRAJ REALITY PVT.LTD.,AHMEDABAD vs THE DY.CIT, (OSD), CIRCLE-8, AHMEDABAD

ITA 3520/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
16/11/2017

SETCO AUTOMOTIVE LTD.,PANCHMAHAL vs THE JT.CIT, PANCHMAHAL RANGE, PANCHMAHAL

ITA 2130/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
16/11/2017

M/S. ASIAN AGENCY,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-12(2), AHMEDABAD

ITA 2016/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
16/11/2017

THE ACIT, CIRCLE-7(2), AHMEDABAD vs SHRI UDAYKUMAR CHHABILDAS PATEL, AHMEDABAD

ITA 1995/AHD/2015[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
16/11/2017

CAT COSMETICS & HEALTHCARE PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(3), AHMEDABAD

ITA 1874/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
16/11/2017

SHRI ALPESH DAHYABHAI PATEL,AHMEDABAD vs THE DY.CIT, CIRCLE-6, AHMEDABAD

ITA 1776/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
16/11/2017

SMT. RAJUL ATULKUMAR SHAH L/H. OF LATE SHRI ATULKUMAR MANSUKHLAL SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(2), AHMEDABAD

ITA 919/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
16/11/2017

SMT. RAJUL ATULKUMAR SHAH L/H. OF LATE SHRI ATULKUMAR MANSUKHLAL SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(2), AHMEDABAD

ITA 918/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
16/11/2017

M/S. GARRISON POLYSACKS P.LTD.,BARODA vs DY. COMMISSIONER OF INCOME TAX, BARODA

ITA 3096/AHD/2014[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
16/11/2017

GUJARAT ALKALIES AND CHEMICALS LTD.,BARODA vs THE ADDL. CIT, TDS RANGE, BARODA

ITA 2847/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
16/11/2017

GUJARAT ALKALIES AND CHEMICALS LTD.,BARODA vs THE ADDL. CIT, TDS RANGE, BARODA

ITA 2846/AHD/2014[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
16/11/2017

M/S. ANIL DYECHEM INDUSTRIES PVT. LTD.,AHMEDABAD vs THE ACIT., (OSD) RANGE-1, AHMEDABAD

ITA 2675/AHD/2014[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
16/11/2017

SHRI BHAVESHBHAI SATABHAI PATEL,ANAND vs THE INCOME TAX OFFICER,WARD-2, ANAND

ITA 1617/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
16/11/2017