Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
THE DCIT, CIRCLE-8, AHMEDABAD vs SHRI MAYUR MUKUNDBHAI DESAI, AHMEDABAD
ITA 2017/AHD/2013[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
GOPICHAND CHHABARIA,AHMEDABAD vs THE CIT,A'BAD-I,., AHMEDABAD
ITA 1285/AHD/2013[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
INFRA HOUSING P. LTD,COCHIN vs JTCIT(OSD), COCHIN
ITA 141/COCH/2015[2009-10]Status: DisposedITAT CochinAY 2009-10
THE ITO, TRIVANDRUM vs M/S.BALARAMAPURAM SERVICE CO-OP BANK LTD, TRIVANDRUM
ITA 28/COCH/2017[2011-12]Status: DisposedITAT CochinAY 2011-12
THE ITO, TRIVANDRUM vs M/S.BALARAMAPURAM SERVICE CO-OP BANK LTD, TRIVANDRUM
ITA 27/COCH/2017[2010-11]Status: DisposedITAT CochinAY 2010-11
THE ITO, TRIVANDRUM vs M/S.BALARAMAPURAM SERVICE CO-OP BANK LTD, TRIVANDRUM
ITA 512/COCH/2016[2008-09]Status: DisposedITAT CochinAY 2008-09
DCIT, JAIPUR vs M/S OM METALS INFRA PROJECTS LTD., JAIPUR
ITA 1133/JPR/2016[2013-14]Status: DisposedITAT JaipurAY 2013-14
M/S. CHANDNI COMMERCIALS (P) LTD.,KOLKATA vs ITO, WARD 7(1), KOLKATA, KOLKATA
ITA 899/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
M/S TARUSH MARKETING PVT. LTD.,KOLKATA vs ITO, WD-2(4), KOLKATA, KOLKATA
ITA 524/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ACIT, CHENNAI vs J.KARTHIKEYAN, CHENNAI
ITA 905/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ACIT, CHENNAI vs J.KARTHIKEYAN, CHENNAI
ITA 904/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ACIT, CHENNAI vs J.KARTHIKEYAN, CHENNAI
ITA 903/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ACIT, CHENNAI vs J.KARTHIKEYAN, CHENNAI
ITA 902/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, CHENNAI vs J.KARTHIKEYAN, CHENNAI
ITA 901/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACIT, CHENNAI vs J.KARTHIKEYAN, CHENNAI
ITA 900/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ACIT, CHENNAI vs J.KARTHIKEYAN, CHENNAI
ITA 899/CHNY/2017[2007-08]Status: DisposedITAT ChennaiAY 2007-08
YONGSAN AUTOMOTIVE INDIA PVT. LTD.,THIRUVALLUR vs ACIT, CHENNAI
ITA 357/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
RAMESH KUMAR,CHENNAI vs ITO INTERNATIONAL TAXATION, TUTICORIN
ITA 1979/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
(LATE) P. DHANALAKSHMI, L/H. P. GOPI,CHENNAI vs ITO, CHENNAI
ITA 2646/CHNY/2016[2005-06]Status: DisposedITAT ChennaiAY 2005-06
DCIT, PONDICHERRY vs COOPER BUSSMAN INDIA PVT. LTD., PONDICHERRY
ITA 2811/CHNY/2014[2005-06]Status: DisposedITAT ChennaiAY 2005-06
DCIT CEN CIR 8(4), MUMBAI vs AARTI JEWELLERS P.LTD, MUMBAI
ITA 4651/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
AARTI JEWELLERS P.LTD,MUMBAI vs DCIT CEN CIR 8(3), MUMBAI
ITA 3752/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DHANSUKH RAWAJIBHAI PATEL,PALGHAR vs ACIT PALGHAR, PALGHAR
ITA 2802/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 19(3)(1), MUMBAI vs RAMESH J SHAH, MUMBAI
ITA 2529/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAMESH J. SHAH,MUMBAI vs ITO WD 19(3)(1), MUMBAI
ITA 1509/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 2(3), MUMBAI vs KOCHI CRICKET P.LTD, MUMBAI
ITA 1433/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NARENDRA AMBWANI,MUMBAI vs DCIT 5(2)(1), MUMBAI
ITA 7628/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
MULLEN LINTAS P.LTD (FORMERLY KNOWN AS LINEN ADVERTISING & COMMUNICTION P. LTD,MUMBAI vs ASST CIT 7(2), MUMBAI
ITA 7426/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
HAMON IDNIA THERMAL ENGINEERS & CONTRACTORS P.LTD,MUMBAI vs ASST CIT 12(2)(2), MUMBAI
ITA 7424/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT CEN CIR 5(2), MUMBAI vs PRIME PROPERTY DEVELOPMENT CORPORATION P. LTD, MUMBAI
ITA 7402/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14