Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
FINE ESTATES P.LTD,MUMBAI vs ACIT CIR 2(1)(2), MUMBAI
ITA 6747/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ANAESTHESIA ACADEMIC SOCIETY (ASS),MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 6116/MUM/2016[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ELEGANT MARBLES & GRANTI INDUSTRIES LTD,MUMBAI vs ADDL CIT CIR 6(2), MUMBAI
ITA 4066/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT-9(3)(2), MUMBAI vs GLOBAL JEWELLERY PYT LTD., MUMBAI
ITA 2657/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
GREEN REALTY P.LTD,URAN vs ITO 10(3)(2), MUMBAI
ITA 5667/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RADIANT INDUS CHEM P. LTD,MUMBAI vs ITO 5(3)(1), MUMBAI
ITA 5632/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RADIANT INDUS CHEM P. LTD,MUMBAI vs ITO 5(3)(1), MUMBAI
ITA 5631/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BALAJI HOMES,NAVI MUMBAI vs JT CIT 22(3), NAVI MUMBAI
ITA 3042/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CHANDRA N HINGORANI,MUMBAI vs ITO 23(1)(3), MUMBAI
ITA 2624/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHELL INFORMATION TECHNOLOGY INTERNATIONAL BV,MUMBAI vs DCIT (IT) 4(1)(2), MUMBAI
ITA 1203/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AMBIT CORPORATE FINANCE P.LTD,MUMBAI vs DCIT CIR 3(1), MUMBAI
ITA 1096/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ARIES EXPORTS P.LTD,MUMBAI vs DCIT CIR 3(1), MUMBAI
ITA 1008/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
LUXITE INDUSTRIES LTD,MUMBAI vs ASST CIT CIR 6(3), MUMBAI
ITA 805/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AF-TAAB INVESTMENT COMPANY LTD,MUMBAI vs DCIT CIR 6(1), MUMBAI
ITA 7128/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
KHALIL AHMAD KHAN,MUMBAI vs ITO 20(1)(4), MUMBAI
ITA 5423/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHELL INFORMATION TECHNOLOGY INTERNATIONAL BV,MUMBAI vs DDIT (IT) 2(1), MUMBAI
ITA 2204/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AMBIT CORPORATE FINANCE P.LTD,MUMBAI vs DCIT CIR 3(1), MUMBAI
ITA 1794/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ADVANCED ENZYME TECHNOLOGIES LTD,THANE vs ACIT CIR I, THANE
ITA 1775/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
SHREE GANESH FORGINGS LTD,MUMBAI vs DCIT TDS 3(2), MUMBAI
ITA 1159/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 11(2), MUMBAI vs KPMG, MUMBAI
ITA 4503/MUM/2013[2001-02]Status: DisposedITAT MumbaiAY 2001-02
ACIT 11(2), MUMBAI vs KPMG, MUMBAI
ITA 4479/MUM/2013[1999-00]Status: DisposedITAT MumbaiAY 1999-00
APL CO PTE LTD,MUMBAI vs ADIT (IT) 1(1), MUMBAI
ITA 7401/MUM/2012[2009-2010]Status: DisposedITAT MumbaiAY 2009-2010
AMBIT CORPORATE FINANCE P.LTD,MUMBAI vs DCIT RG 3(1), MUMBAI
ITA 6250/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ADDL.C.I.T.3(1), MUMBAI vs AMBIT CORPORATE FINANCE PVT. LTD., MUMBAI
ITA 5991/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ADDL.C.I.T. RG.8(3), MUMBAI vs SHREEJI JEWELLERY LTD., MUMBAI
ITA 4472/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT CIR 6(1), MUMBAI vs AFTAB INVESTMENT CO. LTD, MUMBAI
ITA 1812/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MR. AMIT KUMAR AGGARWAL,UTTAR PRADESH vs ITO, SAHARANPUR
ITA 1068/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
DCIT, NEW DELHI vs M/S. ADI BPO SERVICES LTD., NEW DELHI
ITA 980/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
JCIT (OSD), NEW DELHI vs M/S. IAP COMPANY PVT. LTD., NEW DELHI
ITA 2386/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. GE MONEY FINANCIAL SERVICES PVT. LTD., NEW DELHI
ITA 1991/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12