Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
ASHOK KUMAR DOSAJ,NEW DELHI vs ACIT, NEW DELHI
ITA 1707/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S KUMARA KRUPPA FRONTIER HOTELS (P) LTD., NEW DELHI
ITA 1658/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, NEW DELHI vs M/S. HERO FINCORP LTD., NEW DELHI
ITA 1374/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NOIDA vs M/S. NOIDA POWER COMPANY LTD., GREATER NOIDA
ITA 5443/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, NEW DELHI vs M/S. PRL PROJECTS & INFRASTURCTURE LTD., NEW DELHI
ITA 5010/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. MAHAVIR SINGH,MEERUT vs ITO, MEERUT
ITA 3234/DEL/2015[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, NEW DELHI vs M/S. BHANOT CONSTRUCTION AND HOUSING LTD., NEW DELHI
ITA 4718/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. ARUN KUMAR GULIA,NEW DELHI vs ITO, NEW DELHI
ITA 3938/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs SHRI M.K.R. CONSTRUCTION PVT. LTD., DELHI
ITA 3349/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs SHRI M.K.R. CONSTRUCTION PVT. LTD., DELHI
ITA 3348/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. NKG INFRASTRUCTURE LTD., NEW DELHI
ITA 2733/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. NKG INFRASTRUCTURE LTD., NEW DELHI
ITA 2732/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. NKG INFRASTRUCTURE LTD., NEW DELHI
ITA 2731/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. NKG INFRASTRUCTURE LTD., NEW DELHI
ITA 2730/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. BHARTI VENTURES LTD., NEW DELHI
ITA 6503/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. NGENOX TECHNOLOGIES PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 5168/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
KULDEEP KUMAR GUPTA,BARAUT vs ITO, BARAUT
ITA 3566/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. STAR INTERNATIONAL,NEW DELHI vs JCIT, NEW DELHI
ITA 3875/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
HEMKUNT INVESTMENT LTD vs ITO WARD 12 (3),
ITA 1578/DEL/2007[2001-2002]Status: DisposedITAT DelhiAY 2001-2002
M/S S.R. Ferro Alloys Through Brajendra Sharma vs Income Tax Settlement Commission
RP/1228/2017ITAT Madhya Pradesh
Kunjika Construction Private Limited Thru.Vijay Jain vs The Commissioner Of Income Tax (Appeals)
RP/361/2017ITAT Madhya Pradesh
Conventional Fastners Through Partner Ajay Kumar Gupta vs Commissioner Of Income Tax
ITA/24/2015ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs M/S GAD FASHION
ITA/575/2008ITAT Rajasthan
SHRI PRAMOD KUMAR PATHAK,AGRA vs ITO 4(2), AGRA
ITA 83/AGR/2017[2011-12]Status: DisposedITAT AgraAY 2011-12
SHRI SANJEEV AGARWAL,AGRA vs DCIT, AGRA
ITA 19/AGR/2017[2008-09]Status: DisposedITAT AgraAY 2008-09
THE ACIT, CIRCLE-3(2), AHMEDABAD vs M/S. VISHNU PACKAGING, AHMEDABAD
ITA 1869/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
THE DCIT, CIRCLE-2(1)(2), BARODA vs M/S. WELSPUN PROJECTS LTD.,(FORMERLY KNOWN AS MSK PROJECTS (INDIA) LTD.,), BARODA
ITA 97/AHD/2015[2004-05]Status: DisposedITAT AhmedabadAY 2004-05
NISCHAY FAB PVT. LTD.,AHMEDABAD vs THE ACIT, CIRCLE-5, AHMEDABAD
ITA 463/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
WELSPUN PROJECTS LTD.(FORMERLY KNOWN AS MSK PROJECTS (INDIA) LTD.),BARODA vs THE DY.CIT, CENTRAL CIRCLE-1(2), AHMEDABAD
ITA 264/AHD/2015[2004-05]Status: DisposedITAT AhmedabadAY 2004-05
ARVIND MURJANI BRANDS PVT.LTD,AHMEDABAD vs DY. COMMISSIONER OF INCOME TAX,CIRCLE-1, AHMEDABAD
ITA 1295/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
