Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,981 total)
SRP GROUP SAHAKARI MANDALI LTD.,AHMEDABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX,CIR -7(2), AHMEDABAD
ITA 2526/AHD/2016[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
APOLLO TYRES LTD vs COMMISSIONER OF INCOME TAX
WP/31738/2016ITAT Karnataka
VINEET KOTHARI
THE DIRECTOR OF INCOME TAX (EXEMPTIONS) vs THE AGRICULTURAL MARKET COMMITTEE
ITTA/723/2017ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
PRINCIPAL COMMISSIONER OF INCOME TAX vs S. SIVARAMA REDDY
ITTA/733/2017ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
THE PR. COMMISSIONER OF INCOME TAX, VIAJAYAWADA vs THE KRISHNA DISTRICT MILK PRODUCERS MUTUALLY AIDED CO -OP.,
ITTA/734/2017ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
PRL COMMR OF INCOME TAX-5, vs M/S SOMESWARA CEMETS AND CHEMICALS LTD., HYD
ITTA/464/2016ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
PR COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs M/S RAVNET SOLUTIONS PVT. LTD.
ITA/1062/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME TAX vs B. C. MANAGEMENT SERVICES PVT. LTD.
ITA/1083/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMSIONER OD NINCOME TAX vs B. C. MANAGEMENT SERVICES PVT. LTD.
ITA/1064/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
COMMISSIONER OF INCOME TAX (EXEMPTION) vs RAGUVANSHI CHARITABLE TRUST,
ITA/1065/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs M/S RAVNET SOLUTIONS PVT. LTD.
ITA/1063/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
THE PR.COMMISSIONER OF INCOME TAX-3 vs EMBRYONIC PROPERTIES LTD.
ITA/1067/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
THE PR. COMMISSIONER OF vs M/S INTERGARDEN (INDIA) PVT LTD
ITA/566/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PR COMMISSIONER OF INCOME TAX, DELHI-2 vs M/S. CHL LIMITED
ITA/1060/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
THE PR. COMMISSIONER OF vs M/S INTERGARDEN (INDIA) PVT LTD
ITA/567/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
M/S. BARDHAMAN CYBER RESEARCH AND TRAINING INSTITUTE,BURDWAN vs ITO, WARD - 1(1), BURDWAN, BURDWAN
ITA 1344/KOL/2017[2009-10]Status: DisposedITAT KolkataAY 2009-10
ITO, WD-35(1), KOLKATA, KOLKATA vs SRI PURUSHOTTAM KR. RAJGARHIA, KOLKATA
ITA 996/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CHENNAI vs SPARK CAPITAL ADVISORS (INDIA) PVT LTD., CHENNAI
ITA 938/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
TRIWAY FORWARDERS PVT. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 932/CHNY/2017[2012-2013]Status: DisposedITAT ChennaiAY 2012-2013
AUTO SHELL CAST PVT LTD.,COIMBATORE vs DCIT, COIMBATORE
ITA 931/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
D.SHARATHRAM (HUF),COIMBATORE vs ITO, COIMBATORE
ITA 1746/CHNY/2016[2009-2010]Status: DisposedITAT ChennaiAY 2009-2010
MIHIR OVERSEAS,MUMBAI vs ITO 24(1)(4), MUMBAI
ITA 6809/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 5(2)(1), MUMBAI vs N.K. FERROMATE(INDIA) P. LTD, MUMBAI
ITA 6736/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
V & V PHARMA INDUSTRIES,THANE vs ACIT CIR. 3, THANE, THANE
ITA 6056/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MOHINI V. KALANTRI,MUMBAI vs ASST CIT 13(2), MUMBAI
ITA 416/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 32(1)(4), MUMBAI vs DARSHAN GAUTAM SALOT, MUMBAI
ITA 3765/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CHAMPSI AVCHAR GALA,MUMBAI vs ITO 20(1)(2), MUMBAI
ITA 23/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CIR 6(2)(1), MUMBAI vs CENTURY TEXTILES & INDUSTRIES LTD, MUMBAI
ITA 5739/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SAJJAN INDIA LTD,MUMBAI vs ADDL CIT RG 7(2), MUMBAI
ITA 5550/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PARADISE TEXTILES P. LTD,MUMBAI vs DCIT CIR 5(2), MUMBAI
ITA 4473/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
