PRL COMMR OF INCOME TAX-5, vs. M/S SOMESWARA CEMETS AND CHEMICALS LTD., HYD
ITTA/464/2016HC TelanganaHBHC01015872201628 November 2017Bench: C.V.NAGARJUNA REDDY,T.AMARNATH GOUD10 pages
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- CIT v. Pentair Water India (P.) Ltd.69 citing381 ITR 216 · 2016 · HC · Read judgment
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