Recent Judgments

Latest ITAT tax tribunal orders across all benches.(382,289 total)

MS SANSUI ELECTRONICS vs COMMISSIONER OF INCOME TAX

ITA/35/2015ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS SANSUI ELECTRONICS vs COMMISSIONER OF INCOME TAX

ITA/34/2015ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

RAKESH VERMA vs COMMISSIONER OF INCOME TAX

ITA/32/2015ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS SUPER LPG APPLIANCES vs COMMISSIONER OF INCOME TAX

ITA/31/2015ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS ZEE LABORATORIES vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/3/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS CRYSTAL GLOBAL INDUSTRIES vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/26/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

BHUPINDER KAUR PUREWAL vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/25/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS YASH INTERNATIONAL INC vs COMMISSIONER OF INCOME TAX

ITA/25/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS AEROWIN INTERNATIONAL vs COMMISSIONER OF INCOME TAX

ITA/24/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS HYCRON ELECTRONICS. vs COMMISSIONER OF INCOME TAX,SHIMLA

ITA/24/2015ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS SHREE DHANWANTRI HERBALS vs COMMISSIONER OF INCOME TAX

ITA/23/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS CUTTING EDGE TECHNOLOGIES vs COMMISSIONER OF INCOME TAX

ITA/23/2015ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS CLASSIC BINDING INDUSTRIES vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/22/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS CUTTING EDGE TECHNOLOGIES vs COMMISSIONER OF INCOME TAX

ITA/22/2015ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS AMIT ENGINEERS vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/21/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS AMIT ENGINEERS vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/20/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS CUTTING EDGE TECHNOLOGIES vs COMMISSIONER OF INCOME TAX SHIMLA

ITA/2/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS USAKA ELECTRICALS vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/19/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS CUTTING EDGE TECHNOLOGIES vs DY. COMMISSIONER OF INCOME TAX

ITA/17/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS VANSER METALLICS vs COMMISSIONER OF INCOME TAX

ITA/15/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS VANSER METALLICS vs COMMISSIONER OF INCOME TAX

ITA/14/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS MAHABIR INDUSTRIES vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/10/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

SHAHID HASSAN vs CENTRAL BOARD OF DIRECT TAXES (CBDT)

WP(C)/38101/2017ITAT Kerala
28/11/2017

MS STOVEKRAFT INDIA vs THE COMMISSIONER OF INCOME TAX

ITA/20/2015ITAT Himachal Pradesh
28/11/2017

THE PR. COMMISSIONER OF vs M/S INTERGARDEN (INDIA) PVT LTD

ITA/568/2016ITAT Karnataka

L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR

28/11/2017

PR. COMMISSIONER OF INCOME-TAX, -2 vs M/S. BOMBAY DYEING AND MFG CO LTD

ITXA/1225/2015ITAT Bombay

HON'BLE SHRI JUSTICE A.S. OKA, HON'BLE SHRI JUSTICE A. K. MENON

28/11/2017

M/S. AMAR PRATAP AGRO PVT. LTD. vs THE PRINCIPAL COMMI.OF INCOME TAX and ANR.

CW/13503/2017ITAT Rajasthan
28/11/2017

M/S. ANKIT AGROCHEM PVT. LTD. vs THE PRINCIPAL COMMI.OF INCOME TAX and ANR.

CW/13469/2017ITAT Rajasthan
28/11/2017

AKALVYA AGROTECH PVT.LTD. vs THE PRINCIPAL COMMI.OF INCOME TAX and ANR.

CW/13474/2017ITAT Rajasthan
28/11/2017

M/S. AKHILESH AGROTECH PVT. LTD. vs THE PRINCIPAL COMMI.OF INCOME TAX and ANR.

CW/13412/2017ITAT Rajasthan
28/11/2017