Recent Judgments

Latest ITAT tax tribunal orders across all benches.(382,289 total)

M/S. RASHI WEARS PVT. LTD.,NEW DELHI vs ADDL.CIT, NEW DELHI

ITA 4327/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
29/11/2017

SH. SHYAM SUNDER MITTAL,ROHTAK vs JCIT, BHIWANI

ITA 3724/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
29/11/2017

M/S. A. R. DEVELOPERS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 5676/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
29/11/2017

DISCOVERY AISA INC,GURGAON vs DDIT, NEW DELHI

ITA 2090/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
29/11/2017

DISCOVERY AISA INC,GURGAON vs DDIT, NEW DELHI

ITA 2089/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
29/11/2017

PUNIT JAIN,NEW DELHI vs ITO, WARD- 46(2), NEW DELHI

ITA 4773/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
29/11/2017

ACIT, NEW DELHI vs MS SUDHA DEWAN, NEW DELHI

ITA 6159/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
29/11/2017

ACIT, NEW DELHI vs M/S. FORTIS HOSPITALS LTD., NEW DELHI

ITA 5719/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
29/11/2017

PR COMMISSIONER OF INCOME TAX-II vs RAJASTHAN STATE MINES andMINERALS LTD

ITA/313/2017ITAT Rajasthan
28/11/2017

M/S. AYUSH AGROTECH PVT. LTD. vs THE PRINCIPAL COMMI.OF INCOME TAX and ANR.

CW/13414/2017ITAT Rajasthan
28/11/2017

MS LYON DC vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/35/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MAHESH T PRASANA vs COMMISSIONER OF INCOME TAX

ITA/33/2015ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS UPS INVERTOR.COM vs COMMISSIONER OF INCOME TAX

ITA/27/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS STOVEKRAFT INDIA vs THE COMMISSIONER OF INCOME TAX

ITA/21/2015ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

SH. VIPAN GUPTA vs COMMISSIONER OF INCOME TAX,SHIMLA

ITA/20/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS DIGITAL SYSTEMS INC. vs PRINCIPAL COMMISSIONER OF INCOME TAX,

ITA/1/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

BHUPINDER KAUR PUREWAL vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/9/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS DIGITAL SYSTEMS INC vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/8/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

GLOBE PRECISION IND PVT LTD vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/70/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS ZEE LABORATORIES vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/7/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS MAHABIR INDUSTRIES vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/7/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS AARHAM SOFTRONICS vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/69/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS CLASSIC BINDING INDUSTRIES vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/62/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS CLASSIC BINDING INDUSTRIES vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/61/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

SUNIT KUMAR CHANDAK vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/6/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

BHUPINDER KAUR PUREWAL vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/50/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

OPTEK DISC MANUFACTURING CO vs COMMISSIONER OF INCOME TAX

ITA/45/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS LYON DC vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/44/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS HARIPUR PAPER COMPANY vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/37/2015ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017

MS SHRISHTI TECHNOLOGIES vs COMMISSIONER OF INCOME TAX

ITA/36/2015ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

28/11/2017