PRINCIPAL COMMISSIONER OF INCOME TAX vs. S. SIVARAMA REDDY

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Islamic Academy of Education v. State of Karnataka

  6 SCC 697 · 2003
  63 citing
• STATE OF TAMILNADU AND OTHERS v. K.SHYAMSUNDAR AND OTHERS

  8 SCC 737 · 2011
  8 citing
• 75; Kerala SEB vs. Kurien E. Kalathil, (2000) 6 SCC 293; A. Venkatasubbiah Naidu v. S. Chellappan

  6 SCC 634 · 2001
  6 citing
• Oriental Insurance Company Limited & Ors., (2007) 10 SCC 650; and Premkumari & Ors. v. Prahalad Dev & Ors.

  3 SCC 193 · 2008
  5 citing
• Superintendent of Taxes, Dhubri & Ors. v. M/s. Onkarmal Nathmal Trust

  1 SCC 766 · 1976
  3 citing