Superintendent of Taxes, Dhubri & Ors. v. M/s. Onkarmal Nathmal Trust

Principal Commissioner of Income Tax -1 Kolkata vs. Asish Kumar Ghosh

Bench: : The Hon’Ble Justice T.S. Sivagnanam & The Hon’Ble Justice Hiranmay Bhattacharyya Date : 1St April, 2022 Appearance :-

…IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE WPA/18282/2021 ITA/2/2021 PRINCIPAL COMMISSIONER OF INCOME TAX-1, KOLKATA VERSUS ASISH KUMAR GHOSH BEFORE : THE HON’BLE JUSTICE T.S. SIVAGNANAM And THE HON’BLE JUSTICE HIRANMAY BHATTACHARYYA Date : 1st April, 2022 Appearance :- Mr. Smarajit Roychowdhury, Adv. Mr. Soumen Bhattacharya, Adv. … For Appellant Mr. Abhratosh Majumder, Sr. Adv. Mr. Avra Majumder, Adv. Mr. K. Roy, Adv. Mr. B. Gupta, Adv. … For Respondent WPA/18282/2021 The Court : This writ petition has been filed by the assessee Asish Kumar Ghosh challenging th…

Principal Commissioner of Income Tax 1 Kolkata vs. Asish Kumar Ghosh

Bench: : The Hon’Ble Justice T.S. Sivagnanam & The Hon’Ble Justice Hiranmay Bhattacharyya Date : 1St April, 2022 Appearance :-

…IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE WPA/18282/2021 ITA/2/2021 PRINCIPAL COMMISSIONER OF INCOME TAX-1, KOLKATA VERSUS ASISH KUMAR GHOSH BEFORE : THE HON’BLE JUSTICE T.S. SIVAGNANAM And THE HON’BLE JUSTICE HIRANMAY BHATTACHARYYA Date : 1st April, 2022 Appearance :- Mr. Smarajit Roychowdhury, Adv. Mr. Soumen Bhattacharya, Adv. … For Appellant Mr. Abhratosh Majumder, Sr. Adv. Mr. Avra Majumder, Adv. Mr. K. Roy, Adv. Mr. B. Gupta, Adv. … For Respondent WPA/18282/2021 The Court : This writ petition has been filed by the assessee Asish Kumar Ghosh challenging th…

Principal Commissioner of Income Tax vs. S. Sivarama Reddy

Bench: C.V.NAGARJUNA REDDY,T.AMARNATH GOUD