Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
GUJARAT STATE FERTILIZERS & CHEMICALS LTD.,VADODARA vs THE DY.CIT, CIRCLE-1(1), BARODA
ITA 2572/AHD/2015[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
DY.COMMISSIONER OF INCOME TAX,(EXEMPTIONS) CIRCLE-2, AHMEDABAD vs INSTITUTE OF RURAL MANAGEMENT, ANAND
ITA 2495/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ITO, WARD-2(2)(1), AHMEDABAD vs M/S. APEX DYES & INTERMEDIATES, AHMEDABAD
ITA 143/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
THE ADDL. CIT, RANGE-5, AHMEDABAD vs M/S. RAINBOW PAPER LIMITED, AHMEDABAD
ITA 1368/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ITO, WARD-11(4), AHMEDABAD vs SHRI DIVYARAJ MADANLAL GUPTA, AHMEDABAD
ITA 613/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
AHMEDABAD URBAN DEVELOPMENT AUTHORITY,AHMEDABAD vs THE DY. DIT(EXEMPTION), AHMEDABAD
ITA 3272/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
NALINKUMAR RAMNIKLAL SHAH,AHMEDABAD vs INCOME TAX OFFICER, WARD-3, SURENDRANAGAR
ITA 3128/AHD/2014[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
THE DCIT, CIRCLE-4, AHMEDABAD vs GUJARAT MINERAL DEVELOPMENT CORPORATION LTD., AHMEDABAD
ITA 3010/AHD/2014[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
THE DY. CIT., CIRCLE-1(1), BARODA vs GUJARAT STATE FERTILIZERS & CHEMICALS LTD., BARODA
ITA 2460/AHD/2014[1997-98]Status: DisposedITAT AhmedabadAY 1997-98
THE DY. CIT., CIRCLE-1(1), BARODA vs GUJARAT STATE FERTILIZERS & CHEMICALS LTD., BARODA
ITA 2459/AHD/2014[1997-98]Status: DisposedITAT AhmedabadAY 1997-98
THE ACIT, CIRCLE-2(2), BARODA vs M/S. THE BARODA LIONS CLUB EDUCATION TRUST, BARODA
ITA 1993/AHD/2014[2004-05]Status: DisposedITAT AhmedabadAY 2004-05
THE ACIT, CIRCLE-4, BARODA vs M/S. SYNBIOTICS LTD., BARODA
ITA 1537/AHD/2014[1994-95]Status: DisposedITAT AhmedabadAY 1994-95
THE ACIT, CIRCLE-4, BARODA vs M/S. SYNBIOTICS LTD., BARODA
ITA 1536/AHD/2014[1993-94]Status: DisposedITAT AhmedabadAY 1993-94
THE DCIT, GANDHINAGAR CIRCLE, GANDHINAGAR vs SHRI RASIKBHAI RAMJIBHAI RAVAL, GANDHINAGAR
ITA 1420/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
ADANI RETAIL LTD,AHMEDABAD vs THE ACIT., CIRCLE-1, AHMEDABAD
ITA 2177/AHD/2011[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
SHIV KUMAR PODDAR,BALASORE vs ITO, WARD-2, BALASORE
ITA 26/CTK/2016[2009-10]Status: DisposedITAT CuttackAY 2009-10
ACIT, BALASORE CIRCLE, BALASORE vs SHIV KUMAR PODDAR, BALASORE
ITA 17/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
THE ACIT, 2(1), UJJAIN vs SHRI RAKHAB CHAND JAIN, AGAR
ITA 433/IND/2014[2010-11]Status: DisposedITAT IndoreAY 2010-11
M/S BAL KISHAN NYATI HUF,BUNDI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SAWAI MADHOPUR, KOTA
ITA 748/JPR/2017[2008-09]Status: DisposedITAT JaipurAY 2008-09
SHRI GOVERDHAN PRASAD SINGHAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 742/JPR/2017[2013-14]Status: DisposedITAT JaipurAY 2013-14
GOOGLE INDIA PRIVATE LIMITED vs THE DEPUTY COMMISSIONER OF INCOME TAX
WP/55578/2017ITAT Karnataka
B.V.NAGARATHNA
SRI CHITURI DURGA RAO vs THE STATE OF KARNATAKA
WP/41507/2017ITAT Karnataka
G.NARENDAR
NIRMALA BAGODI vs THE STATE OF KARNATAKA
WP/41506/2017ITAT Karnataka
G.NARENDAR
THE PRL. COMMISSIONER OF INCOME TAX-II, VISAKHAPATNAM vs M/S SRI RADHA KRISHNA VIHAR, KAKINADA
ITTA/740/2017ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
THE COMMISSIONER OF INCOME-TAX, CIT(A) vs M/S SHRI VINAYAKA HOUSE BUILDING
ITA/624/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE PR. COMMISSIONER OF vs M/S TEXCO HINDUSTHAN
ITA/235/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME-TAX, CIT(A) vs M/S SHRI VINAYAKA HOUSE BUILDING
ITA/623/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME-TAX, CIT(A) vs M/S SHRI VINAYAKA HOUSE BUILDING
ITA/622/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PR. COMMISSIONER OF vs M/S SASKEN COMMUNICATION
ITA/263/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
DABUR INDIA LTD vs PR. COMMISSIONER OF INCOME TAX-III,
ITA/1142/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
