Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
COMMISSIONER OF INCOME TAX-(EXEMPTIONS) vs ASIAN CENTRE FOR ORGANISATION RESEARCH & DEVELOPMENT
ITA/1144/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
OM FORGING & ENGINEERING PRIVATE LIMITED,KOLKATA vs THE PR. CIT-1, KOLKATA, KOLKATA
ITA 509/KOL/2017[2010-11]Status: DisposedITAT KolkataAY 2010-11
YASHWANT KANORIA,KOLKATA vs ITO, WARD 32(2)/ KOLKATA, KOLKATA
ITA 35/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
SOURAV SIDDHANTA,KOLKATA vs ITO, WARD - 57(4), KOLKATA, KOLKATA
ITA 2071/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
LATE MADAN MOHAN PATODIA, L/R PULAK PATODIA,KOLKATA vs ACIT, CIR-33, KOLKATA, KOLKATA
ITA 959/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
M/S CTA LOGISTICS LTD.,KOLKATA vs DCIT, CIR-12, KOLKATA, KOLKATA
ITA 929/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SMT ILA MONDAL vs ITO, WD-50(2), KOLKATA, KOLKATA
ITA 899/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SRI ASHOK KUMAR MONDAL vs ITO, WD-50(2), KOLKATA, KOLKATA
ITA 898/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SHRI ANIL CHANDRA PAUL,DAKSHIN DINAJPUR vs DCIT, CC-XXVII, KOLKATA, KOLKATA
ITA 887/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
RANJIT KUMAR PAUL,DAKSHIN DINAJPUR vs DCIT, CC-XXVII, KOLKATA, KOLKATA
ITA 880/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
ABHIJIT GHOSH DASTIDAR,KOLKATA vs THE ITO, WD-13(1), KOLKATA, KOLKATA
ITA 835/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
JIWANRAM SHEODUTTRAI INDS. PVT. LTD.,KOLKATA vs DCIT, CIR-8, KOLKATA, KOLKATA
ITA 743/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ACIT, CIR-3(TDS), KOLKATA, KOLKATA vs HALDIA DEVELOPMENT AUTHORITTY, PURBA MEDINIPUR
ITA 722/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
ACIT, CIR-3(TDS), KOLKATA, KOLKATA vs HALDIA DEVELOPMENT AUTHORITTY, PURBA MEDINIPUR
ITA 721/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
ACIT, CIR-3(TDS), KOLKATA, KOLKATA vs HALDIA DEVELOPMENT AUTHORITTY, PURBA MEDINIPUR
ITA 720/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S AWANTI CORPORATION,KOLKATA vs ACIT, CIR-33, KOLKATA, KOLKATA
ITA 702/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CC-4(3), KOLKATA, KOLKATA vs M/S PAUL BROTHERS, DAKSHIN DINAJPUR
ITA 688/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
DCIT, CC-4(3), KOLKATA, KOLKATA vs M/S JAI LOKENATH OIL EXTRACTIONS PVT. LTD., DAKSHIN DINAJPUR
ITA 687/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
SRI DIPANKAR JANA,PURBA MEDINIPUR vs ITO, WD-27(1), HALDIA, PURBA MEDINIPUR
ITA 653/KOL/2016[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
GLOBAL MERCANTILE PVT. LTD.,KOLKATA vs DCIT, CIR-3(1), KOLKATA, KOLKATA
ITA 648/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
J. THOMAS & CO. PVT. LTD.,KOLKATA vs DCIT, CIR-4, KOLKATA, KOLKATA
ITA 569/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
SURENDRA COMMERCIAL SYNDICATE PVT. LTD.,KOLKATA vs ITO, WD-1(2), KOLKATA, KOLKATA
ITA 563/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
WAKIL AHMED,KOLKATA vs ACIT, CIR-25, KOLKATA, KOLKATA
ITA 499/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
ANISHA ESTATE & FINANCE PVT. LTD.,KOLKATA vs DCIT, CIR-8, KOLKATA, KOLKATA
ITA 43/KOL/2016[2009-10]Status: DisposedITAT KolkataAY 2009-10
ITO, WD-33(4), KOLKATA, KOLKATA vs M/S SIMPLEX SUBHASH JV, KOLKATA
ITA 390/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIR-9(1), KOLKATA, KOLKATA vs M/S LUMBINI BEVERAGES PVT. LTD., KOLKATA
ITA 300/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
ACIT, CIR-35, KOLKATA, KOLKATA vs SHRI MANOJ MURARKA, KOLKATA
ITA 294/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
MAPEX INFRASTRUCTURE PVT. LTD.,KOLKATA vs DCIT, CIRCLE - 8, KOLKATA, KOLKATA
ITA 266/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
PUSHPA DOSHI,KOLKATA vs ITO, WD-55(2), KOLKATA, KOLKATA
ITA 1171/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
JCIT(OSD), CIR-11(1), KOLAKATA, KOLKATA vs M/S MARATHAN ELECTRIC MOTORS LTD., KOLKATA
ITA 1151/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
