Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
VISHAL BARMECHA,KOLKATA vs ITO, WD-31(4), KOLKATA, KOLKATA
ITA 1115/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ITO, WD-9(3), KOLKATA, KOLKATA vs M/S TODI FARM AND RESORT PVT. LTD., KOLKATA
ITA 1081/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
JETEX PARCEL SYSTEM PVT. LTD.,KOLKATA vs ITO, WD-12(3), KOLKATA, KOLKATA
ITA 1061/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
JETEX PARCEL SYSTEM PVT. LTD.,KOLKATA vs ITO, WD-12(3), KOLKATA, KOLKATA
ITA 1060/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
BLA JV,KOLKATA vs DCIT, CIR-31, KOLKATA, KOLKATA
ITA 532/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
JOYDEB MISTRY,KOLKATA vs ITO, WD-26(3), KOLKATA, KOLKATA
ITA 1512/KOL/2015[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S JAYCHAND LAL BACHHRAJ,KOLKATA vs ITO, WD-3(1), MALDA, MALDA
ITA 1394/KOL/2015[2013-14]Status: DisposedITAT KolkataAY 2013-14
DCIT, CIR-7(1), KOLKATA, KOLKATA vs M/S JET AGE SECURITIES PVT. LTD., KOLKATA
ITA 1352/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SWASTIK DEVELOPERS PVT. LTD.,KOLKATA vs DCIT, CIR-3, KOLKATA, KOLKATA
ITA 1229/KOL/2015[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
ITO, WD-4(4), KOLKATA, KOLKATA vs M/S ARCUTTIPORE TEA CO. LTD., KOLKATA
ITA 1190/KOL/2015[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
SRI SURYA PRAKASH BAGLA,KOLKATA vs DCIT, CEN. CIR-VII, KOLKATA, KOLKATA
ITA 398/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
TATA GLOBAL BEVERAGE LIMITED,KOLKATA vs ACIT, CIR-4, KOLKATA, KOLKATA
ITA 1870/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
TATA GLOBAL BEVERAGE LIMITED,KOLKATA vs ACIT, CIR-4, KOLKATA, KOLKATA
ITA 1869/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
TATA GLOBAL BEVERAGE LIMITED,KOLKATA vs ACIT, CIR-4, KOLKATA, KOLKATA
ITA 1868/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
TATA GLOBAL BEVERAGE LIMITED,KOLKATA vs ACIT, CIR-4, KOLKATA, KOLKATA
ITA 1867/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
TATA GLOBAL BEVERAGE LIMITED,KOLKATA vs ACIT, CIR-4, KOLKATA, KOLKATA
ITA 1866/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE
ITA 616/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
INCOME TAX OFFICER(TDS), WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE
ITA 615/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LIMITED, BANGALORE
ITA 614/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE
ITA 613/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KARNATAKA GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE
ITA 612/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGH LTD, BANGALORE
ITA 611/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE
ITA 610/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11
INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE
ITA 609/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11
INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE
ITA 608/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE
ITA 607/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
INCOME TAX OFFICER(TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE
ITA 606/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
INCOME TAX OFFICER (TDS), WARD - 2(1), BANGALORE vs M/S. KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD., BENGALURU
ITA 605/BANG/2017[2008 - 09]Status: DisposedITAT Bangalore
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1)(2), BENGALURU vs M/S. SOCIETE GENERALE GLOBAL SOLUTION CENTRE PVT. LTD., BENGALURU
ITA 514/BANG/2017[2008 - 09]Status: DisposedITAT Bangalore
M/S. NORTH WESTERN KARNATAKA ROAD TRANSPORT CORPORATION,HUBLI vs JOINT COMMISSIONER OF INCOME TAX (EXEMPTION), HUBLI
ITA 275/BANG/2017[2006-07]Status: DisposedITAT BangaloreAY 2006-07
