Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
SMT. ALKA JINDAL,NEW DELHI vs ACIT, NEW DELHI
ITA 1518/DEL/2014[2002-03]Status: DisposedITAT DelhiAY 2002-03
SMT. ALKA JINDAL,NEW DELHI vs ACIT, NEW DELHI
ITA 1517/DEL/2014[2001-02]Status: DisposedITAT DelhiAY 2001-02
DCIT, NEW DELHI vs SH. ASHISH JAIN, NEW DELHI
ITA 4235/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. DELHI INTERNATIONAL AIRPORT PVT. LTD., NEW DELHI
ITA 4202/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
JCIT, GHAZIABAD vs M/S. TRANSFULF FROZEN FOOD CONTAINERS PVT. LTD., GHAZIABAD
ITA 4081/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S SHUBH ENGINEERING LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3551/DEL/2011[2001-02]Status: DisposedITAT DelhiAY 2001-02
ACIT, NEW DELHI vs M/S DELHI INTERNATIONAL AIRPORT PVT. LTD., NEW DELHI
ITA 2720/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. GOPAL KANDA & SONS HUF,HARYANA vs DCIT, NEW DELHI
ITA 4704/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. GOPAL KANDA & SONS HUF,HARYANA vs DCIT, NEW DELHI
ITA 4702/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. GOPAL KANDA & SONS HUF,HARYANA vs DCIT, NEW DELHI
ITA 4701/DEL/2015[2003-04]Status: DisposedITAT DelhiAY 2003-04
COMMISSIONER OF INCOME TAX JAIPUR vs M/S OM KOTHARI FOUNDATION
ITA/354/2017ITAT Rajasthan
PR COMMISSIONER OF INCOME TAX-II vs RAJASTHAN STATE MINES andMINERALS LTD
ITA/317/2017ITAT Rajasthan
PR COMMISSIONER OF INCOME TAX-II vs RAJASTHAN STATE MINES andMINERALS LTD
ITA/315/2017ITAT Rajasthan
PR. COMMISSIONER OF vs M/S PEOPLES EDUCATION SOCIETY
ITA/872/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PR. COMMISSIONER OF vs M/S WRENCH SOLUTIONS PVT LTD
ITA/463/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PR . COMMISSIONER OF INCOME TAX (CENTRAL),GURGAON vs M/S HEERA MOTI SPICES PVT. LTD.
ITA/416/2017ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MR. JUSTICE ARUN MONGA
PR COMMISSIONER OF IT-1 JAIPUR vs M/S BHANSALI TRADING CORP
ITA/32/2017ITAT Rajasthan
RAJ STATE MINES and MINERALS LTD vs ASSTT COMMISSIONER OF IT-6 JAIPUR
ITA/146/2016ITAT Rajasthan
RAJ STATE MINES and MINERALS REG OFFICE vs THE ASSIT COMMISSIONER INCOME TAX JAIPUR
ITA/302/2017ITAT Rajasthan
DHARMENDRA VISHNUBHAI PATEL,AHMEDABAD vs ITO, WARD-1, GANDHINAGAR
ITA 2246/AHD/2017[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
M/S. RAINBOW PAPERS LIMITED,AHMEDABAD vs THE ADDL.CIT, RANGE-5, AHMEDABAD
ITA 933/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
MRS.SEJAL J PANCHAL,AHMEDABAD vs ITO,WARD-10(4), AHMEDABAD
ITA 776/AHD/2015[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
SHRI ANIRUDDHSINH VALKUBHA KATHI,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(2), BHAVNAGAR
ITA 35/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE ADDL. CIT., RANGE-5, AHMEDABAD vs M/S. PMC PROJECT (INDA) PVT.LTD., AHMEDABAD
ITA 3151/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
VIPUL FORMS & GRAPHICS PVT.LTD.,AHMEDABAD vs DY.COMMISSIONER OF INCOME TAX,CPC,TDS, GAZIABAD
ITA 3091/AHD/2015[2014-15 (Q-4)]Status: DisposedITAT Ahmedabad
M/S. BANCO PRODUCTS (INDIA) LTD.,VADODARA vs THE DY.CIT., CIRCLE-1(1)(1), VADODARA
ITA 2820/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
M/S. ARTEX APPARELS,AHMEDABAD vs THE DY.CIT, CIRCLE-2, AHMEDABAD
ITA 2665/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE ITO, (EXEMPTIONS), WARD-2, AHMEDABAD vs SHREE SAURASHTRA PATEL KELAVANI MANDAL, AHMEDABAD
ITA 2660/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
THE ITO, (EXEMPTIONS), WARD-2, AHMEDABAD vs SHREE UTTHAN SEWA TRUST, AHMEDABAD
ITA 2659/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
SYNBIOTICS LIMITED,BARODA vs THE INCOME TAX OFFICER, WARD-4(1), BARODA
ITA 2638/AHD/2015[1992-93]Status: DisposedITAT AhmedabadAY 1992-93
