Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
M/S MARMON FOOD & BEVERAGE TECHNOLOGIES INDIA PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-11(2), BANGALORE
ITA 1811/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
M/S MARMON FOOD & BEVERAGE TECHNOLOGIES INDIA PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-11(2), BANGALORE
ITA 1810/BANG/2017[2006-07]Status: DisposedITAT BangaloreAY 2006-07
INCOME TAX OFFICER WARD-2(2)(5), BANGALORE vs M/S SRI JIHVESHWARA CREDIT CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 1625/BANG/2017[2014-15]Status: DisposedITAT BangaloreAY 2014-15
INCOME TAX OFFICER WARD-2(2)(5), BANGALORE vs M/S SRI JIHVESHWARA CREDIT CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 1624/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
INCOME TAX OFFICER WARD-2(1), HUBBALLI vs M/S AGRICULTURAL COLLEGE EMPLOYEES CO-OPERATIVE CRREDIT SOCIETY LTD, DHARWAD
ITA 1332/BANG/2017[2014-15]Status: DisposedITAT BangaloreAY 2014-15
NEW SKIES SATELLITES B V,NEW DELHI vs DCIT, CIRCLE- 2(2)(2), INTL. TAXATION, NEW DELHI
ITA 5585/DEL/2017[2014-15]Status: DisposedITAT DelhiAY 2014-15
ASHOK KUMAR JAIN,FARIDABAD vs ITO, WARD- 1(1), FARIDABAD
ITA 4197/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
DANVEER SINGH,NOIDA vs ITO, WARD- 1(1), GHAZIABAD
ITA 4036/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
MOHD. RAEES,NEW DELHI vs ITO, BULANDSHAHR
ITA 3763/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. CSR TECHNOLOGY (INDIA) PVT. LTD.,NOIDA vs ACIT, NEW DELHI
ITA 1895/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S CGG MARINE RESOURCES NORGE AS,GURGAON vs DCIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 347/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NEW DELHI vs M/S. LITE BITE FOODS PVT. LTD., NEW DELHI
ITA 3124/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
VIDYADAYANI SHIKSHA SAMITI,ROORKEE vs CIT (EXEMPTIONS), LUCKNOW
ITA 309/DEL/2016[]Status: DisposedITAT Delhi
M/S. GOPAL KANDA & SONS HUF,HARYANA vs DCIT, NEW DELHI
ITA 4700/DEL/2015[2002-03]Status: DisposedITAT DelhiAY 2002-03
M/S SHINESTAR BUILDCON PVT. LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4490/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S SHINESTAR BUILDCON PVT. LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4489/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S MDLR RESORT PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4487/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S MDLR RESORT PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4486/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S MDLR RESORT PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4485/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. KARTIKEYA BUILDCON PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4275/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. KARTIKEYA BUILDCON PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4274/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. KARTIKEYA BUILDCON PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4273/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. AMTEK RING GEAR LTD., NEW DELHI
ITA 5024/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. AMTEK RING GEAR LTD., NEW DELHI
ITA 5023/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. AMTEK RING GEARS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4949/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. AMTEK RING GEARS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4948/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. A.K. CAPITAL SERVICES LTD., NEW DELHI
ITA 4719/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NOIDA vs M/S. ASSOTECH REALITY PVT. LTD., NEW DELHI
ITA 3147/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs M/S. MITTAL TIMBER PRODUCTS PVT. LTD., NEW DELHI
ITA 2076/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
SMT. ALKA JINDAL,NEW DELHI vs ACIT, NEW DELHI
ITA 1519/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
