Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
ACIT, NEW DELHI vs M/S SPICE RETAIL LTD., NEW DELHI
ITA 3269/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT (E), NEW DELHI vs M/S NATIONAL ACCREDITATION BOARD FOR TESTING AND CALIBRATION LABORATORIES (NABL), NEW DELHI
ITA 2471/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 411/DEL/2015[2006-07 (F.Y.- 2005-06)]Status: DisposedITAT Delhi
VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 410/DEL/2015[2005-06 (F.Y. 2004-05)]Status: DisposedITAT Delhi
VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 409/DEL/2015[2004-05 (F.Y. 2003-04)]Status: DisposedITAT Delhi
ITO, DELHI vs M/S. DLF SOUTHERN HOMERS PVT. LTD., NEW DELHI
ITA 3239/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ANKUR GOEL,KARNAL vs JCIT, KARNAL
ITA 6213/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. EVEREST BUSINESS ADVISORY INDIA (P) LTD., NEW DELHI
ITA 41/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
EVEREST BUSINESS ADVISORY INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1191/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, MUZAFFARNAGAR vs M/S TIKAULA SUGAR MILLS LTD., MUZAFFARNAGAR
ITA 3598/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
THE COMMISSIONER OF INCOME TAX vs M/S.KERALA KAUMUDI (P) LTD.
ITA/48/2007ITAT Kerala
PR. COMMISSIONER OF INCOME TAX, GURGAON vs M/S JINDAL STEEL &POWER LTD.
ITA/418/2017ITAT Punjab & Haryana
THE KERALA STATE CIVIL SUPPLIERS CORPN LTD,COCHIN vs THE ACIT, COCHIN
ITA 34/COCH/2017[2012-13]Status: DisposedITAT CochinAY 2012-13
THE ITO, COCHIN vs M/S. KERALA AYURVEDA LTD, ALUVA
ITA 506/COCH/2016[2009-10]Status: DisposedITAT CochinAY 2009-10
THE ACIT, ERNAKULAM vs SRI. M.A. MUHEYIDDIN, PARAVUR
ITA 386/COCH/2016[2008-09]Status: DisposedITAT CochinAY 2008-09
DCIT, ERNAKULAM vs M.A.MOHEYIDDIN, PARAVUR
ITA 385/COCH/2016[2007-08]Status: DisposedITAT CochinAY 2007-08
THE ACIT, ERNAKULAM vs SRI. M.A. MUHEYIDDIN, PARAVUR
ITA 384/COCH/2016[2006-07]Status: DisposedITAT CochinAY 2006-07
THE ACIT, ERNAKULAM vs SRI. M.A. MUHEYIDDIN, PARAVUR
ITA 383/COCH/2016[2005-06]Status: DisposedITAT CochinAY 2005-06
THE ACIT, ERNAKULAM vs SRI. M.A. MUHEYIDDIN, PARAVUR
ITA 382/COCH/2016[2004-05]Status: DisposedITAT CochinAY 2004-05
THE ACIT, ERNAKULAM vs SRI. M.A. MUHEYIDDIN, PARAVUR
ITA 381/COCH/2016[2002-03]Status: DisposedITAT CochinAY 2002-03
M/S. RAJESH & CO.,ROURKELA vs ITO, WARD-2, ROURKELA
ITA 278/CTK/2016[2008-09]Status: DisposedITAT CuttackAY 2008-09
M/S. UTKAL HIGHWAYS,CUTTACK vs ACIT, CIRCLE-2(1), CUTTACK
ITA 200/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
RATIKANTA KANUNGO,BHUBANESWAR vs DCIT, BHUBANESWAR
ITA 28/CTK/2015[2010-11]Status: DisposedITAT CuttackAY 2010-11
SHRI ABDUL HUQ KHAN,BETUL vs THE JCIT R-2, BHOPAL
ITA 570/IND/2016[2010-11]Status: DisposedITAT IndoreAY 2010-11
SHRI RAJENDRA KUMAR SONI,SHAJAPUR vs THE ACIT CIRCLE 2(1), UJJAIN
ITA 79/IND/2015[2006-07]Status: DisposedITAT IndoreAY 2006-07
M/S HERCULES SPORTS INTERNATIONAL vs SMT T AMUDHA
WP/4317/2017ITAT Karnataka
ARAVIND KUMAR
SARDA MINES PVT. LIMITED,KOLKATA vs DCIT, CIRCLE-05(2), KOLKATA, KOLKATA
ITA 868/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
SARDA MINES PVT. LIMITED,KOLKATA vs DCIT, CIRCLE-05(2), KOLKATA, KOLKATA
ITA 867/KOL/2017[2007-08]Status: DisposedITAT KolkataAY 2007-08
WEST BENGAL STATE WAREHOUSING CORPORATION,KOLKATA vs DCIT, CIR-2, KOLKATA, KARNATAKA
ITA 632/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
MILLENIUM ROAD CONSTRUCTION PVT. LTD.,HOOGHLY vs JCIT, R-2, JALPAIGURI, JALPAIGURI
ITA 1321/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012