Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
M/S. VODAFONE ESSAR EAST LTD.,KOLKATA vs ADDL. CIT, RANGE - 7, KOLKATA
ITA 357/KOL/2009[2005-06]Status: DisposedITAT KolkataAY 2005-06
M/S. VODAFONE ESSAR EAST LTD.,KOLKATA vs JCIT, RANGE - 7, KOLKATA
ITA 356/KOL/2009[2004-05]Status: DisposedITAT KolkataAY 2004-05
ACIT, CIRCLE - 7, KOLKATA vs HUTCHISON TELECOM EAST LIMITED, KOLKATA
ITA 343/KOL/2009[2004-05]Status: DisposedITAT KolkataAY 2004-05
SHREE GANESH VENTURES,CHENNAI vs ITO NON CORPORATE WARD 6(2), CHENNAI
ITA 2844/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
R. JEGATHAMBAL,VIRUDHUNAGAR vs DCIT, MADURAI
ITA 3091/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
VVVR. SATHIYAM,VIRUDHUNAGAR vs DCIT, MADURAI
ITA 3090/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
RAMA KESHAVDAS PAI,BANGALORE vs COMMISSIONER OF INCOME TAX (A)-1, BANGALORE
ITA 758/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SHREE RAMA KESHAVDAS PAI,BANGALORE vs COMMISSIONER OF INCOME TAX (A)-1, BANGALORE
ITA 757/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SHREE RAMA KESHAVADAS PAI,BANGALORE vs COMMISSIONER OF INCOME TAX (A)-1, BANGALORE
ITA 756/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S VALUE POINT SYSTEMS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 376/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
T.D.RAVIKUMAR,BANGALORE vs INCOME TAX OFFICER WARD-2, SHIMOGA
ITA 1864/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
HEALTH AND GLOW RETAILING PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 1703/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SRI G SRINIVAS REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(2), BANGALORE
ITA 1643/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
SRI G SRINIVAS REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(2), BNAGALORE
ITA 1642/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SRI G SRINIVAS REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(2), BANGALORE
ITA 1641/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SRI G SRINIVAS REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(2), BANGALORE
ITA 1640/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SRI G SRINIVAS REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(2), BANGALORE
ITA 1639/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
INCOME TAX OFFICER WARD-6(3)(1), BANGALORE vs SHRI ALTAF PASHA, BANGALORE
ITA 1623/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S KESAR MARBLE AND GRANITE LIMITED, BANGALORE
ITA 1392/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SOGO COMPUTERS PVT LTD,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2038/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S. HEALTHCARE GLOBAL ENTERPRISES LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1901/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S. HEALTHCARE GLOBAL ENTERPRISES LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1900/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S. AMIN MANILAL & CO., PVT. LTD.,MUMBAI vs THE DY. COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1303/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
GE INTELLIGENT PLATFORMS PVT. LTD. vs ACIT,
ITA 1564/BANG/2013[2003-04]Status: DisposedITAT BangaloreAY 2003-04
KRISHAN KUMAR,NEW DELHI vs ITO, WARD- 1, NARNAUL
ITA 3985/DEL/2017[2007-08]Status: DisposedITAT DelhiAY 2007-08
LEMON PARK HOTEL & SPA,HALDWANI vs ITO, HALDWANI
ITA 3113/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
LEMON PARK HOTEL & SPA,HALDWANI vs ITO, HALDWANI
ITA 3112/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S CORRNELL OVERSEAS PRIVATE LTD.,DELHI vs DCIT, NEW DELHI
ITA 5171/DEL/2016[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. IMPERIAL AUTO INDUSTRIES LTD.,NEW DELHI vs DCIT, FARIDABAD
ITA 4604/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
JCIT, NEW DELHI vs M/S. INDIAN IRON STEEL CO. LTD., NEW DELHI
ITA 3994/DEL/2016[2004-05]Status: DisposedITAT DelhiAY 2004-05