Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
N.BALADANDAYUDAM, REP BY POWER HOLDER R.RAVICHANDRAN,ERODE vs ITO NON CORPORATE WARD 5(2), COIMBATORE
ITA 1678/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
N.BALADANDAYUDAM, REP BY POWER HOLDER R.RAVICHANDRAN,ERODE vs ITO NON CORPORATE WARD 5(2), COIMBATORE
ITA 1677/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
R.M.JAGANNATHAN,CHENNAI vs ITO, CHENNAI
ITA 1120/CHNY/2017[2007-08]Status: DisposedITAT ChennaiAY 2007-08
M/S. M. HANUMANTHA RAO,BELLARY vs PRINCIPAL COMMISSIONER OF INCOME TAX, KALABURAGI
ITA 158/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
INCOME TAX OFFICER, BANGALORE vs M/S.DUSTERS TOTAL SOLUTIONS SERVICES PVT. LTD., BANGALORE
ITA 1603/BANG/2016[2013-14]Status: DisposedITAT BangaloreAY 2013-14
DUSTERS TOTAL SOLUTIONS SERVICES PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 497/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX(TDS), BANGALORE vs M/S DUSTERS TOTAL SOLUTIONS (P)LTD, BANGALORE
ITA 1067/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
RAM NARAIN CONTRACTOR,MUZAFFARNAGAR vs DCIT, CIRCLE- 2, MUZAFFARNAGAR
ITA 6981/DEL/2017[2014-15]Status: DisposedITAT DelhiAY 2014-15
M/S. MIRABELLE INTERNATIONAL,NEW DELHI vs ITO, NEW DELHI
ITA 3661/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S PURVANCHAL PROJECTS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2571/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
HUGHES NETWORK SYSTEM INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3019/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
AVDESH KUMAR PANDEY,NEW DELHI vs DCIT, NEW DELHI
ITA 220/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
AVDESH KUMAR PANDEY,NEW DELHI vs DCIT, NEW DELHI
ITA 219/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
K.V.ABDUL AZEEZ vs COMMISSIONER OF INCOME TAX
ITA/56/2017ITAT Kerala
THE COMMISSIONR OF INCOME TAX I PUNE vs SANGAMNER BHAG SAHAKARI SAKHAR KARKHANA LTD AHMEDNGAR
ITA/42/2015ITAT Bombay
HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE SUNIL K. KOTWAL
AMBIENCE DEVELOPERS & INFRASTRUCTURE PVT LTD vs COMMISSIONER OF INCOME TAX
ITA/879/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
AMBIENCE HOTELS & RESORTS PVT LTD vs COMMISSIONER OF INCOME TAX
ITA/876/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX-1 vs M/S ASHIAN NEEDLES PVT. LTD.
ITA/1151/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S PACE EXPRESS TRAVEL & CARGO PVT. LTD.
ITA/1149/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX,TSR vs M/S.KERALA STATE FINANCIAL ENTERPRIESES
ITA/134/2007ITAT Kerala
UTSAV FOOD PRODUCTS,KHEDA vs THE ASSTT. COMMISSIONER OF INCOME TAX, KHEDA CIRCLE, NADIAD
ITA 2765/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
UTSAV FOOD PRODUCTS,KHEDA vs THE ASSTT. COMMISSIONER OF INCOME TAX, KHEDA CIRCLE, NADIAD
ITA 2764/AHD/2016[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
LEHAR LOGISTICS PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(1)(3), AHMEDABAD
ITA 2723/AHD/2016[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
APOLLO TYRES EMPLOYEES MULTIPUROPSE CONSUMER CO. OPERATIVE CREDIT SOCIETY LTD.,VADODARA vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), BARODA
ITA 2696/AHD/2016[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
SHRI VISHNUBHAI A. PATEL,BARODA vs THE INCOME TAX OFFICER, WARD-1(1)(2), BARODA
ITA 2069/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
NAINESHKUMAR GORDHANBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-4(4), NEW JURISDICTION ITO, WARD-5(2)(3),
ITA 1372/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
THE ITO, WARD-5(3)(1), AHMEDABAD vs SHRI KSHITIN PRAVINBHAI SHETH, AHMEDABAD
ITA 1001/AHD/2016[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
ALPABEN RAJESHBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-13(4), AHMEDABAD
ITA 416/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE DCIT, CIRCLE-2(1)(2), AHMEDABAD vs M/S.KOMAL AMIN EXPORTS PVT.LTD., AHMEDABAD
ITA 3417/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
TIRUPATI SARJAN LTD.,AHMEDABAD vs THE ACIT, MEHSANA CIRCLE, MEHSANA
ITA 3036/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13